High Courts15 May 2025Allowed
Union Bank Of India Vs Shashi Malik
Delhi High Court · (2025) 05 DEL CK 2660
Code of Civil Procedure, 1908-Order V Rule 20
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 757 of 6,464
High Courts15 May 2025Allowed
Sh. Gajender Kumar & Anr. Vs Sh. Govind Ram Sharma
Delhi High Court · (2025) 05 DEL CK 2662
Code of Civil Procedure, 1908-Section 96, Order XLI, 151Indian Penal Code, 1860-Sections 341/448/506/420/34Transfer of Property Act, 1882-Section 54, 53A
High Courts15 May 2025Dismissed
Praveen Sain Vs The Govt Of Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2692
High Courts15 May 2025Disposed Of
Banson Enterprises & Anr. Vs Assistant Commissioner CGST & Ors.
Delhi High Court · (2025) 05 DEL CK 2771
Central Goods and Service Tax Rules, 2017-Rule 142(1)(a), 142(1A)Central Goods and Service Tax Act, 2017-Section 16, 107, 122(1), 122(3)Constitution of India-Article 226
High Courts15 May 2025Disposed Of
M/s Sheetal And Sons Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2754
Central Goods and Service Tax Act, 2017-Section 74, 122, 107Constitution of India-Article 226
High Courts15 May 2025Disposed Of
M/s Dollar Industries Ltd. Vs Varish Aggarwal
Delhi High Court · (2025) 05 DEL CK 2773
Code Of Civil Procedure, 1908-Section 151, Order XLIII Rule 1A, 96Commercial Courts Act, 2015-Section 13(1-A)
High Courts15 May 2025Disposed Of
Taiho Pharmaceutical Co. Ltd. Vs The Controller Of Patents
Delhi High Court · (2025) 05 DEL CK 2780
Patents Act, 1970-Section 117A, 14, 2(1)(ja), 3(d), 3(i), 2(1)(j)
High Courts15 May 2025Dismissed
Dr R N Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2784
Code of Civil Procedure 1908-Section 100, Order XLIVIndustrial Disputes Act, 1947Specific Relief Act, 1963-Section 14(1)(c)
High Courts15 May 2025
M.V. Omni Projects (India) Ltd. Vs Union Of India Through Dy Chief Engg Northern Railway & Anr.
Delhi High Court · (2025) 05 DEL CK 2815
Arbitration and Conciliation Act, 1996-Section 4, 11, 12, 12(1) to 12(4), 12(5), 13, 13(2), 14, 14(1), 14(1)(a), 14(2), 16, 34, 37, Fifth Schedule, Seventh ScheduleArbitration and Conciliation (Amendment) Act-Section 31-A(4), 31-A(5), 31(5)Constitution of India-Article 14
High Courts15 May 2025Allowed
Sharda Garg Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2812
Arbitration Act, 1940-Section 14, 30, 33, 20Constitution of India-Article 14
High Courts15 May 2025Dismissed
Union Of India & Ors. Vs MWO (HFO) Shibu VN (Retd.)
Delhi High Court · (2025) 05 DEL CK 2821
Constitution of India-Article 226
High Courts15 May 2025Disposed Of
Mukesh Godara & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2831
High Courts15 May 2025Allowed
Sh Ved Prakash Anand Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 05 DEL CK 2865
Indian Penal Code, 1860-Sections 120B, 420, 467, 468, 471 and 477APrevention of Corruption Act, 1988-Section 13(2) read with Section 13(1)(d)Code of Criminal Procedure-Section 482 read with Section 483
High Courts15 May 2025
Commissioner Of Police & Anr. Vs Km Lavi
Delhi High Court · (2025) 05 DEL CK 2855
Delhi Police (Appointment and Recruitment) Rules, 1980-Rule 24(2), Para 24(2)
High Courts15 May 2025Dismissed
Delhi Development Authority Vs Gammon Engineers And Contractors Pvt Ltd
Delhi High Court · (2025) 05 DEL CK 2852
Arbitration and Conciliation Act, 1996-Section 37, 34, 34(3)
High Courts15 May 2025Disposed Of
Mr. Rajeev Seth Vs State Of Government Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 05 DEL CK 2847
High Courts15 May 2025Disposed Of
Surender Singh Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 05 DEL CK 2888
Code of Criminal Procedure, 1973-Section 374(2), 313Prevention of Corruption Act, 1988-Section 7, 13, 13(i)(d), 13(1)(d)(i) and (ii), 2(c)IPC-Section 29-A, 161
High Courts15 May 2025Disposed Of
State Vs Mohd Farid & Ors.
Delhi High Court · (2025) 05 DEL CK 2885
Code of Criminal Procedure, 1973-Section 378(1)(b), 161, 173, 313Indian Penal Code, 1860-Sections 323/325/34Indian Evidence Act-Section 145
High Courts15 May 2025Dismissed
Directorate Of Revenue Intelligence Vs Khushant Nagpal
Delhi High Court · (2025) 05 DEL CK 2905
Code of Criminal Procedure, 1973-Section 482Customs Act, 1962-Section 102, 111, 108, 132, 135
High Courts15 May 2025Disposed Of
Prabhakiran Jain Vs M/s S. R. Jewels Pvt Ltd & Anr.
Delhi High Court · (2025) 05 DEL CK 2903
Criminal Procedure Code, 1973-Section 482, 251, 431, 421Negotiable Instruments Act, 1881-Section 138Companies Act