High Courts15 May 2025Dismissed
Faizal Khan Vs Mohd Nadeem & Anr.
Delhi High Court · (2025) 05 DEL CK 2353
Code of Civil Procedure, 1908-Section 115, 151, 47, Order XXI Rule 36, XXI Rules 12 and 13
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 755 of 6,464
High Courts15 May 2025Disposed Of
Narender Kumar Wadhwa Vs S Karan Singh & Anr.
Delhi High Court · (2025) 05 DEL CK 2354
Code of Civil Procedure, 1908-Section 115, Order XXXIX Rule 2ALimitation Act, 1963-Section 3, 5
High Courts15 May 2025Dismissed
Dilip Rawal Vs M/s Mothers Pride Education Personna Pvt Ltd & Ors.
Delhi High Court · (2025) 05 DEL CK 2312
Commercial Courts Act, 2015-Section 8, 13Code of Civil Procedure, 1908-Section 115, Order 7 Rule 10Arbitration and Conciliation Act, 1996-Section 17, Clause 5
High Courts15 May 2025Disposed Of
Principal Commissioner Of Customs Jawaharlal Nehru Customs House & Anr. Vs Loreal SA
Delhi High Court · (2025) 05 DEL CK 2361
Constitution of India-Article 227
High Courts15 May 2025Allowed
Principal Commissioner Of Customs Jawaharlal Nehru Customs House & Anr. Vs Loreal SA
Delhi High Court · (2025) 05 DEL CK 2362
Constitution of India-Article 227
High Courts15 May 2025Dismissed
National Fire Protection Association, Inc. Vs Swets Information Services Pvt. Ltd. & Ors.
Delhi High Court · (2025) 05 DEL CK 2363
Delhi High Court (Original Side) Rules, 2018-Chapter IV Rule 3 sub-rule (d), Chapter II Rule 3 (60), Chapter VII Rule 3Commercial Courts Act, 2015CPC-Order 26 Rule 9
High Courts15 May 2025Allowed
Principal Commissioner Of Customs Jawaharlal Nehru Customs House & Anr. Vs Loreal SA
Delhi High Court · (2025) 05 DEL CK 2364
Constitution of India-Article 227
High Courts15 May 2025Disposed Of
Anijay Tyagi Vs MCD Of Delhi & Ors.
Delhi High Court · (2025) 05 DEL CK 2371
High Courts15 May 2025Dismissed
Bharat Kumar Gupta Vs Shri Sanjay Kumar
Delhi High Court · (2025) 05 DEL CK 2373
Code of Civil Procedure, 1908-Section 115, Order XXXVII
High Courts15 May 2025Dismissed
Ramchander Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 2384
Arbitration and Conciliation Act, 1996-Section 9, 34, 37Code of Civil Procedure, 1908-Section 151, 152Constitution of India-Article 12, 226
High Courts15 May 2025Disposed Of
Ms Moneywise Financial Services Pvt. Ltd. Vs Alethia Infotel Private Limited & Ors.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 21, 11(6), 8, 12(2)
High Courts15 May 2025Disposed Of
Deepak Kumar & Anr. Vs Mohit Jain
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 9, 11(6), 8, 12 (2)
High Courts15 May 2025Dismissed
Raj Kumar Chaudhary Vs The State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 05 DEL CK 2446
BNS, 2023-Section 110, 127(2), 351(3), 3(5)CrPC-Section 156(3)
High Courts15 May 2025Dismissed
Ankit Vs The State (N.C.T. Of Delhi)
Delhi High Court · (2025) 05 DEL CK 2459
BNS-Section 140(3)/3(5)
High Courts15 May 2025Allowed
Sh Rajat Kumar & Ors. Vs The State N.C.T. Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2464
IPC-Section 498A, 406, 34
High Courts15 May 2025Disposed Of
N.V. Ramami Vs The Government Of Canada
Delhi High Court · (2025) 05 DEL CK 2521
CPC-Section 96, Order XLIV Rule 1, Rule 3(2) of Order XLIV, 60 (1)(ccc), XXXVIII Rule 5, XXXIIIConstitution of India
High Courts15 May 2025Dismissed
Deen Dayal Upadhyay Hospital Vs Sangeeta
Delhi High Court · (2025) 05 DEL CK 2524
Constitution of India-Article 16Industrial Dispute Act
High Courts15 May 2025Disposed Of
M/s Top Motocomponents Pvt Ltd Vs Aaditya Emotors Pvt Ltd & Ors.
Delhi High Court · (2025) 05 DEL CK 2526
CPC-Order XVI Rule 14
High Courts15 May 2025Disposed Of
Shashi Vs Arya Kumar
Delhi High Court · (2025) 05 DEL CK 2533
Hindu Marriage Act, 1955-Section 24