High Courts16 May 2025Dismissed

Sh. Vinay Jain Vs Sh. Rakesh Jain & Ors.

Delhi High Court · (2025) 05 DEL CK 2637

Code of Civil Procedure, 1908-Order XVIII Rule 1, XVIII Rule 11, XV-A Rule 6(1)(i), XV-A Rule 6(1)(r), XLIIICommercial Courts Act, 2015-Section 8, 13, 13(1-A)Constitution of India-Article 226
High Courts16 May 2025Dismissed

Dhirendra Prasad Vs Baby Devi

Delhi High Court · (2025) 05 DEL CK 2698

Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Order XLIII Rule 1, IX Rule 13Hindu Marriage Act, 1955-Section 24
High Courts16 May 2025Disposed Of

Western Digital Technologies, Inc. & Anr. Vs Hansraj Dugar

Delhi High Court · (2025) 05 DEL CK 2781

Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, XXXIX Rule 4Intellectual Property Rights (Imported Goods) Enforcement Rules, 2007Trade Marks Act, 1999-Section 29(2), 29(6), 29(7), 30(3), 30(3)(b), 30(4)
High Courts16 May 2025Disposed Of

Khushi Sharma Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2782

Constitution of India-Article 32, 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 173, 173(1), 173(2), 173(3), 173(4), 175, 183, 183(6)(a), 194Bharatiya Nyaya Sanhita, 2023-Section 64, 65, 66, 67, 68, 69, 70, 71, 74, 75, 76, 77, 78, 79, 103, 124