High Courts19 May 2025Allowed
Sandeep Vs State Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 0902
Bharatiya Nyaya Sanhita, 2023 - Section 305
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 751 of 6,464
High Courts19 May 2025Dismissed
Sh Ravinder Janghu Alias John Vs State Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 0901
Indian Penal Code, 1860 - Section 34, 403, 420
High Courts19 May 2025Dismissed
Dinesh Sehgal, Through Spa Vs Holder Sarabjit Singh Chadha
Delhi High Court · (2025) 05 DEL CK 0900
Code of Civil Procedure, 1908 - Section 151Contempt of Courts Act, 1971 - Section 2(b), 9(1)(a)
High Courts19 May 2025Dismissed
Himalayan Flora And Aromas Pvt. Ltd Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 05 DEL CK 0899
Constitution of India, 1950 - Article 12, 14, 19, 21, 226
High Courts19 May 2025Dismissed
Anil Kumar Singh And Ors Vs Union Of India & Ors
Delhi High Court · (2025) 05 DEL CK 0898
Constitution of India, 1950 - Article 226Central Reserve Police Force Rules, 1955 - Rule 4(a), 8, 8(c), 8(d), 57, 102, 103
High Courts19 May 2025Dismissed
Sunil Kumar Bijarniya Vs Union Of India And Ors
Delhi High Court · (2025) 05 DEL CK 0897
Constitution of India, 1950 - Article 226Indian Penal Code, 1860 - Section 34, 143, 323, 325, 332, 333, 341, 353, 380, 427, 448Probation of Offenders Act, 1958 - Section 4(1), 12
High Courts19 May 2025Disposed Of
Jitender Dixit @ Bantu Vs State (Nct Of Delhi)
Delhi High Court · (2025) 05 DEL CK 0895
Constitution of India, 1950 - Article 14, 19, 21Code of Criminal Procedure, 1973 - Section 436A, 439Indian Penal Code, 1860 - Section 34, 120B, 143, 323, 364A, 365, 384, 386, 387, 388, 506(2)
High Courts16 May 2025
Varsha Aggarwal Vs Maya Devi
Delhi High Court · (2025) 05 DEL CK 2352
Code of Civil Procedure, 1908-Section 115, Order VII Rule 10, VII Rule 11, XProtection of Women from Domestic Violence Act, 2005
High Courts16 May 2025Dismissed
Peeyush Jain Vs Ghasi Ram Jain (Since Deceased) Through His Lrs & Ors.
Delhi High Court · (2025) 05 DEL CK 2356
CPC-Section 115Constitution of India-Article 227
High Courts16 May 2025Disposed Of
M/S Fullertion India Credit Co. Ltd. Vs M/S Credit Microfinance Limited
Delhi High Court · (2025) 05 DEL CK 2357
Companies Act, 1956-Sections 433, 434, 439, 441, 454, 468, 477, 481Companies (Court) Rules, 1959-Rule 130Negotiable Instruments Act, 1881-Section 138
High Courts16 May 2025Dismissed
Neelam Chandra Vs Neeta Bahl & Ors.
Delhi High Court · (2025) 05 DEL CK 2358
Code of Civil Procedure, 1908-Section 115, 151Constitution of India-Article 227
High Courts16 May 2025Disposed Of
Chandresh Jain Vs Ghasi Ram Jain (Since Deceased) Through His LRs & Ors.
Delhi High Court · (2025) 05 DEL CK 2360
Constitution of India-Article 227
High Courts16 May 2025Dismissed
Ashish Jaiswal Vs National Highways Authority Of India
Delhi High Court · (2025) 05 DEL CK 2377
Constitution of India-Article 226
High Courts16 May 2025Disposed Of
G Veerabahu Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2385
High Courts16 May 2025Partly Allowed
Mohd. Asif Vs Ranbir Singh & Anr. (The New India Assurance Co. Ltd)
Delhi High Court · (2025) 05 DEL CK 2394
Motor Vehicles Act
High Courts16 May 2025Dismissed
J.K. Parashar Vs Bhagat Singh & Ors.
Delhi High Court · (2025) 05 DEL CK 2395
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(a), VII Rule 11(d)Court Fees Act, 1870Suits Valuation Act, 1887
High Courts16 May 2025Partly Allowed
Shyam Singh Vs HDFC Ergo General Insurance Co. Ltd. & Ors.
Delhi High Court · (2025) 05 DEL CK 2398
High Courts16 May 2025Allowed
Amit Sharma Vs New India Assurance Co. Pvt. Ltd. & Ors.
Delhi High Court · (2025) 05 DEL CK 2399
Motor Vehicles Act, 1988-Section 166, 149(2), 14Central Motor Vehicles Rules, 1989-Rule 9, 9(3)
High Courts16 May 2025Partly Allowed
Devki Devi & Anr. Vs Sagir & Ors.
Delhi High Court · (2025) 05 DEL CK 2400
Motor Vehicles Act, 1988
High Courts16 May 2025Partly Allowed
U.P. State Road Transport Corporation Vs Arvind Kumar & Anr.
Delhi High Court · (2025) 05 DEL CK 2402
Indian Penal Code, 1860-Sections 279, 337, 338Motor Vehicles Act, 1988