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Delhi High Court judgments

1,29,263 judgments · page 750 of 6,464

High Courts19 May 2025Allowed

SK Kaushik Vs Delhi Development Authority & Ors.

Delhi High Court · (2025) 05 DEL CK 2066

Indian Penal Code, 1860-Sections 120B, 420, 467, 468, 471 and 477APrevention of Corruption Act, 1988-Section 13(2) read with Section 13(1)(d)Code of Criminal Procedure-Section 482 read with Section 483
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High Courts19 May 2025Disposed Of

R H A Enterprises Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2121

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168 (A), 168-A, 73, 107SGST Act (Telangana GST Act)-Section 73
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High Courts19 May 2025Disposed Of

Jitender Dixit @ Bantu Vs The State (NCT Of Delhi)

Delhi High Court · (2025) 05 DEL CK 2187

Code of Criminal Procedure, 1973-Sections 439, 436A, 309Maharashtra Control of Organised Crime Act, 1999-Sections 2(1)(d), 2(1)(e), 2(1)(f), 3, 3(1), 3(1)(ii), 3(2), 3(4), 3(5), 4, 21(4), 23(1)(a)IPC-Sections 34, 120B, 143, 148, 149, 174A, 186, 216, 302, 307, 323, 353, 364A, 365, 384, 386, 387, 388, 392, 397, 411, 412, 420, 452, 473, 506(2)
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High Courts19 May 2025

Dura-Line India Pvt Ltd Vs Jain Irrigation Systems Ltd.

Delhi High Court · (2025) 05 DEL CK 2189

Patents Act, 1970-Section 2(1)(ja), 8, 13, 13(4), 48, 64, 64(1), 64(1)(e), 64(1)(f), 64(1)(h), 64(1)(i), 64(1)(m), 67, 108, 113Designs Act, 2000-Section 2(d), 19, 22(c)Indian Evidence Act, 1872-Section 65B, 74
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