High Courts16 May 2025Disposed Of
Ravinder Kumar & Anr. Vs Raj Singh & Ors.
Delhi High Court · (2025) 05 DEL CK 2426
Arbitration and Conciliation Act, 1996-Section 11, 12, IVth Schedule
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 752 of 6,464
High Courts16 May 2025Allowed
Abhinav Bajpai Vs The State (NCT Of Delhi)
Delhi High Court · (2025) 05 DEL CK 2466
BNS-Section 305(b), 317(2), 345(3), 3(5)
High Courts16 May 2025Allowed
Sunil Kumar Vs State (NCT Of Delhi)
Delhi High Court · (2025) 05 DEL CK 2469
High Courts16 May 2025Disposed Of
M/S Inkel Limited Vs M/S Trimaster Pvt Ltd
Delhi High Court · (2025) 05 DEL CK 2540
CPC-Order VII Rule 10
High Courts16 May 2025Disposed Of
Gourav Samsukha Vs M/s Raj Plastic
Delhi High Court · (2025) 05 DEL CK 2543
CPC-Order VII Rule 10
High Courts16 May 2025Disposed Of
Prabha Vs Indore Development Authority & Ors.
Delhi High Court · (2025) 05 DEL CK 2544
Constitution of India-Article 227
High Courts16 May 2025Disposed Of
M/s Delhi Plywoods & Ors. Vs M/s Trak Enterprises
Delhi High Court · (2025) 05 DEL CK 2545
High Courts16 May 2025Disposed Of
Rajeev Sehgal Vs Ved Prakash
Delhi High Court · (2025) 05 DEL CK 2548
CPC-Section 47Negotiable Instrument Act, 1881-Section 138
High Courts16 May 2025Disposed Of
Vivek Kumar Verma Vs Smt. Nirmal Verma & Ors.
Delhi High Court · (2025) 05 DEL CK 2550
CPC-Order VII Rule 11, Section 151, VII Rule 10 A, 24Commercial Courts Act, 2015-Section 12(A)
High Courts16 May 2025Disposed Of
Neeti Malhotra & Anr. Vs Aar Pee Apartments Pvt. Ltd
Delhi High Court · (2025) 05 DEL CK 2552
CPC-Order VII Rule 11
High Courts16 May 2025Disposed Of
Kamlesh Dhingra Through LR Arun Khanna Vs Din Dayal & Ors.
Delhi High Court · (2025) 05 DEL CK 2553
CPC-Order XLIII Rule 1
High Courts16 May 2025Allowed
Sujata Jain & Anr. Vs Anil Kumar Jain & Ors.
Delhi High Court · (2025) 05 DEL CK 2579
Constitution of India-Article 227Code of Civil Procedure-Order XVII Rule 3, XXII, XXII Rule 3, XXII Rule 3(2), XXII Rule 4, XXII Rule 9, Section 151Limitation Act, 1963-Section 5, Article 120, 121
High Courts16 May 2025Allowed
Cosmos Infra Engineering India Private Limited & Anr. Vs Economic Offences Wing & Ors.
Delhi High Court · (2025) 05 DEL CK 2593
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 420, 409, 120BIBC, 2016-Section 7
High Courts16 May 2025Allowed
Prem Kumar & Ors. Vs The State & Anr.
Delhi High Court · (2025) 05 DEL CK 2595
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498-A, 406, 34
High Courts16 May 2025Allowed
Mohd. Suyaib & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 05 DEL CK 2597
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528BNS-Section 110/3(5)
High Courts16 May 2025Allowed
Deepak & Anr. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 05 DEL CK 2600
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 452, 323, 506, 34, 354B
High Courts16 May 2025Disposed Of
Danish Ahmad & Anr. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2633
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts16 May 2025Disposed Of
Nipun Kataria & Ors. Vs State Trhough Sho P.S. Naraina & Anr.
Delhi High Court · (2025) 05 DEL CK 2639
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts16 May 2025Disposed Of
Manoj & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2640
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts16 May 2025Disposed Of
Amit Tiwari & Ors. Vs State Govt. of NCT of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2642
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528