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Delhi High Court judgments

1,29,263 judgments · page 748 of 6,464

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High Courts19 May 2025Dismissed

Sonia Chhabra & Anr. Vs Shanta Grover & Ors.

Delhi High Court · (2025) 05 DEL CK 1749

Specific Relief Act, 1963-Section 6, 6(3)Indian Penal Code, 1860-Sections 454, 448, 380, 120B, 34Code of Civil Procedure, 1908-Section 115
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High Courts19 May 2025Partly Allowed

U P State Road Transport Corporation Vs Shivam Yadav & Anr.

Delhi High Court · (2025) 05 DEL CK 1713

Motor Vehicle Act, 1988-Section 166, 163-AIPC-Section 279, 338, 427, 304-ADelhi Motor Accident Tribunal Rules, 2008-Rule 7
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High Courts19 May 2025Dismissed

Divyanshu Nandwani Vs Kamal Kishore Nandwani & Ors.

Delhi High Court · (2025) 05 DEL CK 1712

Code of Civil Procedure, 1908-Section 151, Order VII Rule 11, VII Rule 11(d), VI Rule 4, 54, 80Hindu Succession Act, 1956Sarfaesi Act-Section 17(3), 34
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High Courts19 May 2025

The Tamil Nadu Handloom Weaver's Coop. Society Ltd. Vs Shri Kaptan Singh

Delhi High Court · (2025) 05 DEL CK 1758

Industrial Disputes Act, 1947-Section 2(s)Constitution of India-Article 226, 227
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High Courts19 May 2025Disposed Of

Abhishek Gupta Vs Fiitjee Limited & Ors.

Delhi High Court · 2024 INSC 532

Arbitration and Conciliation Act, 1996-Section 11(6), 21A, 11, 8, 12, IVth ScheduleIndian Stamp Act, 1899
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High Courts19 May 2025Disposed Of

Rajiv Singal Vs Sanjeev Singal & Ors.

Delhi High Court · (2025) 05 DEL CK 1761

CPC-Order XII Rule 6, Section 151
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High Courts19 May 2025Disposed Of

Passerine Wealth Solution Pvt. Ltd. Vs Mr. Gurdev Singh Bhatia

Delhi High Court · 2024 INSC 532

Arbitration and Conciliation Act, 1996-Section 8, 9(1)(II)(B)(C)(D) and (E), 11, 11(6), 12(2), 17
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High Courts19 May 2025Allowed

Central Board Of Trustees, EPF Thr APFC Vs M/s Glade Drugs & Nutraceuticals Pvt Ltd

Delhi High Court · (2025) 05 DEL CK 1764

Employees Provident Funds and Miscellaneous Provisions Act, 1952-Sections 14B, 7Q, 7A, 7A(1), 7I, 1(3), 1(4), 3, 7B, 7C, 8, 8B to 8G, 11, 11(2), 15(2), 16, 17, 17(5)
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High Courts19 May 2025Dismissed

Sh Ravinder Janghu Alias John Vs The State NCT Of Delhi

Delhi High Court · (2025) 05 DEL CK 1773

IPC-Section 420/403/34
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High Courts19 May 2025Allowed

Sandeep Vs State NCT Of Delhi

Delhi High Court · (2025) 05 DEL CK 1775

BNS-Section 305
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High Courts19 May 2025Dismissed

Mrs X Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 1776

Protection of Women from Domestic Violence Act-Section 12CrPC-Section 154, 154(3), 156(3), 200
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High Courts19 May 2025Allowed

Mohd Saif @ Saif Qureshi & Ors. Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 1777

IPC-Section 376(2)(n), 417, 506
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High Courts19 May 2025Allowed

Deepak Rawat Vs State Of Nct Of Delhi

Delhi High Court · (2025) 05 DEL CK 1778

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High Courts19 May 2025Disposed Of

Monika Tiwari & Anr. Vs Govt Of Nct Of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 1780

CrPC-Section 164
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High Courts19 May 2025Dismissed

Prem Nath Sarup (Exports) Pvt Ltd Vs Sumit Agarwal

Delhi High Court · (2025) 05 DEL CK 1809

Constitution of India-Article 227
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High Courts19 May 2025Disposed Of

Sanjay Goel Vs SAG Infrastructure Developers Pvt Ltd & Anr.

Delhi High Court · (2025) 05 DEL CK 1812

CPC-Order XVIII Rule 17, Section 151
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High Courts19 May 2025Dismissed

Jasuja Electronics Through Its Proprietor Mr Ravi Kant Jasuja Vs Empire Home Appliances Pvt. Ltd

Delhi High Court · (2025) 05 DEL CK 1813

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High Courts19 May 2025Disposed Of

Amar Sen & Anr. Vs Ajit Kumar Sharma

Delhi High Court · (2025) 05 DEL CK 1818

CPC-Order VIII Rule 10, proviso to Order VIII Rule 1
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High Courts19 May 2025Disposed Of

Tinku Gupta Vs Narender Kumar Gupta

Delhi High Court · (2025) 05 DEL CK 1816

CPC-Section 151
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High Courts19 May 2025Dismissed

M/s MN Automobile Private Limited Vs Guriqbal Singh & Anr.

Delhi High Court · (2025) 05 DEL CK 1824

CPC-Section 151
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