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Delhi High Court judgments

1,29,263 judgments · page 746 of 6,464

High Courts20 May 2025Allowed

CNB Finwiz Ltd Vs DCIT, Circle 6(1)

Delhi High Court · (2025) 05 DEL CK 2198

Constitution of India-Article 226Income Tax Act, 1961-Section 148, 143(3), 37(1), 147, 151, 151(2), 139, 147(a), 147(1)Companies Act, 1956
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High Courts20 May 2025Dismissed

Kamal Kumar Vs Union Of India & Anr

Delhi High Court · (2025) 05 DEL CK 1642

Constitution of India-Articles 226, 227, 20(2)Code of Criminal Procedure, 1973-Sections 482, 245(2), 300, 300(1)Indian Penal Code, 1860-Sections 177, 41
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High Courts20 May 2025Dismissed

Shashi Prabhakar Das Vs Union Of India Ors

Delhi High Court · (2025) 05 DEL CK 0918

Constitution of India, 1950 - Article 226Rights of Persons with Disabilities Act, 2016 - Section 20, 20(1)Central Industrial Security Force Rules 2001 - Rule 25(2), 25(1), 26, 26(4)
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High Courts20 May 2025Dismissed

Meenu Jain & Anr Vs Gaurav Jain & Ors

Delhi High Court · (2025) 05 DEL CK 0910

Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 482Protection of Woman Against the Domestic Violence Act, 2005 - Section 12
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