High Courts14 May 2025Allowed
Gaurav Narula & Ors. Vs The State & Anr.
Delhi High Court · (2025) 05 DEL CK 2463
IPC-Section 498A, 406, 34
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 760 of 6,464
High Courts14 May 2025Disposed Of
Dr. Anjali Raizada & Anr. Vs Aliya Alias Ali Hussain & Ors.
Delhi High Court · (2025) 05 DEL CK 2525
Constitution of India-Article 227
High Courts14 May 2025Disposed Of
TDI Infrastructure Limited Vs Bikramjit Singh & Ors.
Delhi High Court · (2025) 05 DEL CK 2528
Constitution of India-Article 227
High Courts14 May 2025Disposed Of
M/s TDI Infrastructure Limited Vs Anant Bir Singh & Ors.
Delhi High Court · (2025) 05 DEL CK 2529
Constitution of India-Article 227
High Courts14 May 2025Dismissed
Mukesh Kumar Vs Archana Surjan
Delhi High Court · (2025) 05 DEL CK 2530
Constitution of India-Article 227
High Courts14 May 2025Disposed Of
Mohit Bhunsali Vs Intec Capital Ltd. & Ors.
Delhi High Court · (2025) 05 DEL CK 2531
Insolvency and Bankruptcy Code, 2016-Section 96
High Courts14 May 2025Disposed Of
Hardesh Kumar Arora Vs Praveen Kumar Chhabra
Delhi High Court · (2025) 05 DEL CK 2532
High Courts14 May 2025Dismissed
Sachin Dahiya & Anr. Vs Union Of India
Delhi High Court · (2025) 05 DEL CK 2565
Railway Claims Tribunal Act, 1987-Section 23, 16Railways Act-Section 123 (c), 124-A
High Courts14 May 2025Allowed
Rajeev Kumar & Ors. Vs State Of NCT Of Delhi Through P. S. SHO Crime (Women) Cell Nanakpura, Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2583
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498A, 34, 406
High Courts14 May 2025Allowed
Rajat Pillai & Anr. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2584
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A/406/34DV Act-Section 12
High Courts14 May 2025Allowed
Anil Kumar & Ors. Vs The State & Anr.
Delhi High Court · (2025) 05 DEL CK 2585
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 328, 506, 34, 498A
High Courts14 May 2025Allowed
Sanjeev Kumar & Ors. Vs State Of NCT Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2586
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34
High Courts14 May 2025Allowed
Abid Ali Siddiqui Vs State (Govt of NCT Delhi) & Anr.
Delhi High Court · (2025) 05 DEL CK 2587
Constitution of India-Articles 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528BNS-Section 85
High Courts14 May 2025Allowed
Sh. Rakesh Kumar & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2592
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498-A, 406, 34
High Courts14 May 2025Disposed Of
Hemant Bhardwaj & Ors. Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2624
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 448/420/468/471/120B/34
High Courts14 May 2025Disposed Of
Naveen Juyal & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2625
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts14 May 2025Disposed Of
Gaurav Jajoria & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2626
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts14 May 2025Disposed Of
Pardeep Garg & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2627
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts14 May 2025Disposed Of
Ravi Kumar & Ors. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2628
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts14 May 2025Dismissed
Pr. Commissioner Of Income Tax -7 Vs Raja Arora
Delhi High Court · (2025) 05 DEL CK 2673
Income Tax Act, 1961-Section 260A, 143(3), 132, 153A, 153C, 143(2), 158B, 158BC, 158BD, 132A