High Courts01 Aug 2025Allowed
Vinay Sharma Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1354
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 37, 37(1)(b), 37(1)(b)(ii), 42, 50
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Delhi High Court judgments
1,25,249 judgments · page 622 of 6,263
High Courts01 Aug 2025Allowed
Rajeev Kumar Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1356
IPC-Section 376, 366POCSO Act, 2012-Section 6BNSS-Section 528
High Courts01 Aug 2025Dismissed
Murari Mohan Vs Meenakshi Singh
Delhi High Court · (2025) 08 DEL CK 1365
Code of Civil Procedure 1908-Section 96, Order XII Rule 6, X Rule 1DRC Act-Section 50Registration Act, 1908-Section 17(1)(d)
High Courts01 Aug 2025Disposed Of
Onkar Gupta Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1370
High Courts01 Aug 2025Allowed
Smt. Soni Devi Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1377
High Courts01 Aug 2025Dismissed
Union Of India & Ors. Vs JWO Hukum Singh Shekhawat Retd Service No. 738071-B
Delhi High Court · (2025) 08 DEL CK 1380
Constitution of India-Article 226
High Courts01 Aug 2025Disposed Of
Pinto Kumar Vs Govt. Of NCTD & Ors.
Delhi High Court · (2025) 08 DEL CK 1444
Delhi Police (Punishment and Appeal) Rules, 1980IPC-Sections 147, 148, 452, 307, 308, 323, 504, 506Juvenile Justice (Care and Protection of Children) Act, 2000-Section 19
High Courts01 Aug 2025Dismissed
Smt. Asha Gupta Vs Smt Neha Gupta & Anr.
Delhi High Court · (2025) 08 DEL CK 1472
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 156(3), 200
High Courts01 Aug 2025
Gurvinder Singh Toor Vs Rohit Malhotra
Delhi High Court · (2025) 08 DEL CK 1514
Negotiable Instruments Act, 1881-Section 138, 138(b), 139Cr.P.C.-Section 200, 202, 251, 482CPC-Order XIII-A
High Courts01 Aug 2025Dismissed
Nawab Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1521
Bharatiya Nayaya Sanhita, 2023-Sections 232(1)/3(5)/351(2)Protection of Children from Sexual Offences Act, 2012-Section 6CrPC-Section 438
High Courts01 Aug 2025Disposed Of
Parveen @ Naveen @Vicky Vs State Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1522
IPC-Sections 302, 34Arms Act-Section 27Delhi Prison Rules, 2018-Rule 1210, 1210 sub rule (II), 1208
High Courts01 Aug 2025Disposed Of
Era Infra Engineering Limited Vs National Asset Reconstruction Company Limited & Ors.
Delhi High Court · (2025) 08 DEL CK 1524
Insolvency and Bankruptcy Code, 2016-Section 7, 9, 31, 61, 62, 100Companies Act, 1959Companies Act, 2013
High Courts01 Aug 2025Allowed
Prem Shankar Dwivedi Vs UOI & Ors.
Delhi High Court · (2025) 08 DEL CK 1534
Indo Tibetan Border Police Force Act, 1992-Section 21, 74, 74(1), 74(2)ITBP Force Regulation 1994-Rule 17, 20ITBPF Rules 1994-Rule 28
High Courts01 Aug 2025Dismissed
Pr. Commissioner Of Income Tax -7 Vs Thapar Homes Pvt. Ltd.
Delhi High Court · (2025) 08 DEL CK 1154
Income Tax Act, 1961-Section 260A, 143(3), 269SS, 269ST, 269T, 271D, 271DA, 271E, 274, 275(1)(c)
High Courts01 Aug 2025Dismissed
Union Of India & Ors. Vs Col Mukesh Kumar Khattar (Retd)
Delhi High Court · (2025) 08 DEL CK 1150
High Courts01 Aug 2025Disposed Of
M/S Motion Industries Vs Smt. Meena Jain
Delhi High Court · (2025) 08 DEL CK 1148
High Courts01 Aug 2025Allowed
Karan Moolchandani Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1141
BNSS-Section 528IPC-Sections 354A, 354D, 509, 506, 354
High Courts01 Aug 2025Dismissed
Pradeep @ Piddi Vs State Of (GNCT) New Delhi
Delhi High Court · (2025) 08 DEL CK 1138
IPC-Section 302/363/201POCSO Act-Section 6