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Delhi High Court judgments

1,25,249 judgments · page 620 of 6,263

High Courts04 Aug 2025Dismissed

Mohd. Imran Vs The State GNCTD

Delhi High Court · (2025) 08 DEL CK 1518

Indian Penal Code, 1860-Sections 304, 304 (Part II), 308, 35, 36, 304A, 337, 338, 299, 468, 471Code of Criminal Procedure-Sections 482, 397, 401
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High Courts04 Aug 2025Allowed

Aryan @ Maxi Vs State

Delhi High Court · (2025) 08 DEL CK 0655

Code of Criminal Procedure, 1973 - Section 313, 374, 390, 428Indian Penal Code, 1860 - Section 34, 392, 394, 397, 411, 414
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High Courts04 Aug 2025Allowed

State Govt Of Nct Of Delhi Vs Arvind

Delhi High Court · (2025) 08 DEL CK 0631

Code of Criminal Procedure, 1973 - Section 195, 313, 378Indian Penal Code, 1860 - Section 34, 186, 332, 333, 349, 350, 350(d), 353
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