High Courts04 Aug 2025Disposed Of
Kinri Dhir Vs Sudhir Mittal (Since Deceased) Through LR.
Delhi High Court · (2025) 08 DEL CK 1265
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 618 of 6,263
High Courts04 Aug 2025
Harpreet Kaur Vs Rajinder Pal Singh Grover
Delhi High Court · (2025) 08 DEL CK 1266
CPC-Order XVIII Rule 17, I Rule 10
High Courts04 Aug 2025Disposed Of
M/S Tullio Giusi SRL Vs Glossy Buttons Pvt. Ltd
Delhi High Court · (2025) 08 DEL CK 1267
CPC-Order XI Rule 1(5)
High Courts04 Aug 2025Disposed Of
Ananta Joshi Vs Mohini Lau & Ors.
Delhi High Court · (2025) 08 DEL CK 1268
High Courts04 Aug 2025Dismissed
Kapil Wadhawan Vs Central Bureau Of Investigation
Delhi High Court · (2025) 08 DEL CK 1281
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 485Cr.P.C.-Section 439, 173IPC-Section 120B, 409, 420, 477A, 206, 411, 424, 465, 468
High Courts04 Aug 2025Allowed
Mohd. Arif & Ors. Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1303
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 506, 34
High Courts04 Aug 2025Allowed
Sonu Negi @ Nikhil Negi & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1304
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts04 Aug 2025Allowed
Chandan Chauhan Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1306
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts04 Aug 2025Allowed
Omkar Singh & Ors. Vs The State (N.C.T Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1307
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34
High Courts04 Aug 2025Allowed
Jai Kishan Sharma & Ors. Vs State of NCT of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1309
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34, 323, 377
High Courts04 Aug 2025Dismissed
PEC Ltd. Vs M/s Badri Singh Vinimay Pvt. Ltd. & Anr.
Delhi High Court · (2025) 08 DEL CK 1323
Limitation Act, 1963-Section 5Arbitration and Conciliation Act, 1996-Section 21, 28(3), 31(7), 34, 34(2), 34(2)(a)(iv), 37Commercial Courts Act, 2015-Section 13
High Courts04 Aug 2025Dismissed
Yashwani Verma Vs Virender Verma
Delhi High Court · 2025 INSC 197
Limitation Act, 1963-Section 5Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 24, 13B, 17
High Courts04 Aug 2025
Croda Inc Vs The Controller Of Patents
Delhi High Court · (2025) 08 DEL CK 1337
Patents Act, 1970-Section 117A, 2(1)(ja), 3(e), 3(d), 3(h), 10(5), 2(1)(g), 2(1)(j)Patents Rules, 2003-Rule 24-B(3), 14(2)
High Courts04 Aug 2025Dismissed
Kawal Mahajan Vs Unitech Fibres Pvt Ltd
Delhi High Court · (2025) 08 DEL CK 1345
Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Section 96
High Courts04 Aug 2025Dismissed
Manoj Garg Vs Samay Garg & Ors.
Delhi High Court · (2025) 08 DEL CK 1351
Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Section 151, Order VII Rule 11, VII Rule 9Limitation Act, 1963-Article 54
High Courts04 Aug 2025Disposed Of
Union Of India & Ors. Vs Jitendra Kumar
Delhi High Court · (2025) 08 DEL CK 1355
Railway Services (Pension) Rules, 1993-Rule 67, 67(1), 67(2)
High Courts04 Aug 2025Allowed
Harshi Vs Anita Gupta
Delhi High Court · (2025) 08 DEL CK 1358
NI Act-Section 138Cr.P.C-Section 391BNSS-Section 342
High Courts04 Aug 2025Allowed
Bhupender Kumar Vs The State Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1359
Indian Penal Code-Sections 406, 420, 120B, 467, 468, 471Information Technology Act, 2000-Section 66C
High Courts04 Aug 2025Disposed Of
M/s P V Products & Ors. Vs M/s. Tej Ram Dharam Paul & Anr.
Delhi High Court · (2025) 08 DEL CK 1369
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2
High Courts04 Aug 2025Disposed Of
Lakum Jignesh Kumar Ghanshyam Bhai Vs DG CISF & Ors.
Delhi High Court · (2025) 08 DEL CK 1371