High Courts05 Aug 2025Disposed Of
Pragati Power Corporation Ltd Vs Oriental Insurance Company Limited
Delhi High Court · (2025) 08 DEL CK 1530
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 21
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 616 of 6,263
High Courts05 Aug 2025Allowed
Nimit Builders Private Limited (As Successor In The Interest Of JK Jeet Clothes Private Limited And Verma Proptech Private Limited) Vs Assistant Commissioner Of Income Tax & Ors.
Delhi High Court · 2024 INSC 754
Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 149, 149(1)(b), 151Constitution of India-Article 226, 227Finance Act, 2021
High Courts05 Aug 2025Allowed
M/s Ericsson India Private Limited Vs National Faceless Assessment Centre Delhi
Delhi High Court · (2025) 08 DEL CK 1159
High Courts05 Aug 2025Allowed
Rajinder Singh Thru Lrs Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1163
Land Acquisition Act, 1894-Section 54, 18, 4, 6
High Courts05 Aug 2025Disposed Of
Rahul Garg Vs Wasim Ahemad @ Mohd Wasim & Ors.
Delhi High Court · (2025) 08 DEL CK 1144
CPC-Order VII Rule 11
High Courts05 Aug 2025Allowed
Balram Dhibar & Anr. Vs The State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1143
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 420
High Courts05 Aug 2025Dismissed
Shri Pradeep & Anr. Vs Smt Savitri Sidana & Ors.
Delhi High Court · (2025) 08 DEL CK 1135
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11
High Courts05 Aug 2025Dismissed
Om Hydro Power Limited Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1134
Constitution of India-Article 226
High Courts05 Aug 2025Disposed Of
Sarfraz Ahmad Vs Vice Chancellor, Jmi And Ors
Delhi High Court · (2025) 08 DEL CK 0654
Constitution of India, 1950 - Article 226
High Courts05 Aug 2025Dismissed
Jagdish Chander & Ors Vs Satyam Kumar Sharma
Delhi High Court · (2025) 08 DEL CK 0652
Indian Penal Code, 1860 - Section 34, 406, 498AProtection of Women from Domestic Violence Act, 2005 - Section 12
High Courts05 Aug 2025Disposed Of
Mohd. Saleem Vs Tanveer Alam
Delhi High Court · (2025) 08 DEL CK 0651
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 105, Order 9 Rule 7
High Courts05 Aug 2025Disposed Of
Rahul Garg Vs Wasim Ahemad @ Mohd Wasim & Ors
Delhi High Court · (2025) 08 DEL CK 0650
Code of Civil Procedure, 1908 - Order 7 Rule 11
High Courts05 Aug 2025Allowed
Ashish Jain & Ors Vs State Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0649
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Sh. Yogender & Ors Vs State(Nct Of Delhi) & Anr
Delhi High Court · (2025) 08 DEL CK 0648
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 498A, 506, 509
High Courts05 Aug 2025Allowed
Rajesh Kumar & Others Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2025) 08 DEL CK 0647
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Devesh & Anr Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0646
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Karan Kumar Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0645
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Balram Dhibar & Anr Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2025) 08 DEL CK 0644
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 420
High Courts05 Aug 2025Allowed
Chandan Verma & Ors Vs Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0643
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A