High Courts05 Aug 2025Dismissed
Satyam Chauhan Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0639
Bharatiya Nayaya Sanhita, 2023 - Section 69
COURT ARCHIVE
Delhi High Court judgments
1,25,201 judgments · page 615 of 6,261
High Courts05 Aug 2025Allowed
Anita Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0638
Indian Penal Code, 1860 - Section 34, 420
High Courts05 Aug 2025Dismissed
Hussain Ahmed Vs State (Nct) Of Delhi Through Chief Secretary
Delhi High Court · (2025) 08 DEL CK 0637
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 415, 528Code of Criminal Procedure, 1973 - Section 313, 428Indian Penal Code, 1860 - Section 34, 390, 393, 394, 397, 398, 411
High Courts05 Aug 2025Dismissed
Smita Jina Vs Amit Kumar Jina
Delhi High Court · (2025) 08 DEL CK 0636
Code of Civil Procedure, 1908 - Order 12 Rule 6Transfer of Property Act, 1882 - Section 45Hindu Marriage Act, 1955 - Section 13(1)(ia), 13B
High Courts04 Aug 2025Disposed Of
Santosh Kumar Pandey Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 2118
Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts04 Aug 2025Dismissed
Shri Ram Niwas Pal Vs Smt. Chander Fula & Ors.
Delhi High Court · (2025) 08 DEL CK 1172
Constitution of India-Article 226, 227Employees Compensation Act, 1923-Section 30, 30(1)(b), 4(A)(3)(b), 4-A, 12(2)Industrial Disputes Act
High Courts04 Aug 2025Dismissed
Gian Singh Vs Sh Suresh Kumar & Ors.
Delhi High Court · (2025) 08 DEL CK 1177
Code of Civil Procedure, 1908-Section 115, 151
High Courts04 Aug 2025Dismissed
The Oriental Insurance Co Ltd Vs Maya & Ors.
Delhi High Court · (2025) 08 DEL CK 1178
Motor Vehicle Act, 1988-Section 173, 149, 170Minimum Wages Act
High Courts04 Aug 2025Disposed Of
M/s NRS Catering Unit Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1205
Constitution of India-Article 226(1), 226(2)Railways Act, 1989-Section 73, 79
High Courts04 Aug 2025Dismissed
PL Vasudeva Vs ML Sharma & Anr.
Delhi High Court · (2025) 08 DEL CK 1207
CPC-Order XXII, Rule 3, Section 151Limitation Act, 1963-Section 5, Article 120 of the Schedule
High Courts04 Aug 2025Dismissed
M/s Exclusive Capital Limited Vs Clover Media Private Limited & Ors.
Delhi High Court · (2025) 08 DEL CK 1210
Commercial Courts Act, 2015-Section 12A, 12A(1), 12A(2), 12A(3), 12A(5), 2(c)Commercial Courts (Amendment) Act, 2018Commercial Courts (Pre-Institution Mediation and Settlement) Rules, 2018
High Courts04 Aug 2025Allowed
M/S Acce Global Software Pvt Ltd Vs M/S Avant Career Pvt Ltd
Delhi High Court · (2025) 08 DEL CK 1233
CPC-Order XIII-A, XXXVII, XIV, X Rule 2, XV-A, Section 35, 35A, XIII-A Rule 1(3), XIII-A Rule 3(1)Commercial Courts Act, 2015-Section 2 (1)(c)(xviii)Delhi High Court (Original Side) Rules, 2018-Chapter 10A
High Courts04 Aug 2025Allowed
Dharamveer Singh & Ors. Vs State of NCT of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1238
IPC-Section 498A/406/34Dowry Prohibition Act-Section 4
High Courts04 Aug 2025Allowed
Raj Kumar & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1239
IPC-Section 498A/406/34
High Courts04 Aug 2025Disposed Of
Manvi Hora Vs Abhinav Batra
Delhi High Court · (2025) 08 DEL CK 1262
High Courts04 Aug 2025Disposed Of
M/S Om Crop Science Vs Crystal Crop Protection Ltd.
Delhi High Court · (2025) 08 DEL CK 1263
CPC-Order XXI Rule 54, Section 60 (c)
High Courts04 Aug 2025Dismissed
Tanish Enterprises Vs Punjab National Bank
Delhi High Court · (2025) 08 DEL CK 1264
Indian Evidence Act-Section 65BBharatiya Sakshya Adhiniyam-Section 63(C)Bankers Book of Evidence Act, 1891-Section 2 A
High Courts04 Aug 2025Disposed Of
Kinri Dhir Vs Sudhir Mittal (Since Deceased) Through LR.
Delhi High Court · (2025) 08 DEL CK 1265
High Courts04 Aug 2025
Harpreet Kaur Vs Rajinder Pal Singh Grover
Delhi High Court · (2025) 08 DEL CK 1266
CPC-Order XVIII Rule 17, I Rule 10
High Courts04 Aug 2025Disposed Of
M/S Tullio Giusi SRL Vs Glossy Buttons Pvt. Ltd
Delhi High Court · (2025) 08 DEL CK 1267
CPC-Order XI Rule 1(5)