High Courts05 Aug 2025Allowed
Rajinder Singh Thru Lrs Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1163
Land Acquisition Act, 1894-Section 54, 18, 4, 6
COURT ARCHIVE
Delhi High Court judgments
1,25,201 judgments · page 614 of 6,261
High Courts05 Aug 2025Disposed Of
Rahul Garg Vs Wasim Ahemad @ Mohd Wasim & Ors.
Delhi High Court · (2025) 08 DEL CK 1144
CPC-Order VII Rule 11
High Courts05 Aug 2025Allowed
Balram Dhibar & Anr. Vs The State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1143
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 420
High Courts05 Aug 2025Dismissed
Shri Pradeep & Anr. Vs Smt Savitri Sidana & Ors.
Delhi High Court · (2025) 08 DEL CK 1135
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11
High Courts05 Aug 2025Dismissed
Om Hydro Power Limited Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1134
Constitution of India-Article 226
High Courts05 Aug 2025Disposed Of
Sarfraz Ahmad Vs Vice Chancellor, Jmi And Ors
Delhi High Court · (2025) 08 DEL CK 0654
Constitution of India, 1950 - Article 226
High Courts05 Aug 2025Dismissed
Jagdish Chander & Ors Vs Satyam Kumar Sharma
Delhi High Court · (2025) 08 DEL CK 0652
Indian Penal Code, 1860 - Section 34, 406, 498AProtection of Women from Domestic Violence Act, 2005 - Section 12
High Courts05 Aug 2025Disposed Of
Mohd. Saleem Vs Tanveer Alam
Delhi High Court · (2025) 08 DEL CK 0651
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 105, Order 9 Rule 7
High Courts05 Aug 2025Disposed Of
Rahul Garg Vs Wasim Ahemad @ Mohd Wasim & Ors
Delhi High Court · (2025) 08 DEL CK 0650
Code of Civil Procedure, 1908 - Order 7 Rule 11
High Courts05 Aug 2025Allowed
Ashish Jain & Ors Vs State Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0649
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Sh. Yogender & Ors Vs State(Nct Of Delhi) & Anr
Delhi High Court · (2025) 08 DEL CK 0648
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 498A, 506, 509
High Courts05 Aug 2025Allowed
Rajesh Kumar & Others Vs State (Nct Of Delhi) & Anr
Delhi High Court · (2025) 08 DEL CK 0647
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Devesh & Anr Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0646
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Karan Kumar Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0645
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Allowed
Balram Dhibar & Anr Vs State (Govt. Of Nct Of Delhi) & Anr
Delhi High Court · (2025) 08 DEL CK 0644
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 420
High Courts05 Aug 2025Allowed
Chandan Verma & Ors Vs Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0643
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A
High Courts05 Aug 2025Dismissed
Aditya Institute Of Technology Through Its Founder Cum Chairman Devendra Gupta Vs Government Of Nct Of Delhi Through Its Controller
Delhi High Court · (2025) 08 DEL CK 0642
High Courts05 Aug 2025Dismissed
Manish@Lulu Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0641
Indian Penal Code, 1860 - Section 34, 302, 307, 323, 324, 452
High Courts05 Aug 2025Dismissed
Chhail Bihari And Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0640
Indian Penal Code, 1860 - Section 34, 306, 406, 498A