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Delhi High Court judgments

1,25,201 judgments · page 612 of 6,261

High Courts05 Aug 2025Allowed

Uma Lata Sharma Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2025) 08 DEL CK 1310

Code of Criminal Procedure, 1973-Section 378(4), 378, 384, 251, 313, 340Negotiable Instruments Act, 1881-Section 138, 139, 118, 118(a), 118(b)Income Tax Act, 1961-Section 269SS, 269, 271D, 273B
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High Courts05 Aug 2025

Smita Jina Vs Amit Kumar Jina

Delhi High Court · (2025) 08 DEL CK 1346

Family Courts Act, 1984-Section 19(1)Code of Civil Procedure, 1908-Order XII Rule 6Protection of Women from Domestic Violence Act, 2005-Section 17, 19(1)(f), 19, 12
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High Courts05 Aug 2025

Kamini Malhotra Vs Union Of India & Ors.

Delhi High Court · (2025) 08 DEL CK 1347

Land Acquisition Act, 1894-Section 4, 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 17(3-A), 24
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