High Courts05 Aug 2025Allowed
Ashish Jain & Ors. Vs State Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1317
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
COURT ARCHIVE
Delhi High Court judgments
1,24,998 judgments · page 611 of 6,250
High Courts05 Aug 2025Disposed Of
Bank Of Baroda Vs Union Of India Ministry Of Finance & Ors.
Delhi High Court · (2025) 08 DEL CK 1340
High Courts05 Aug 2025
Smita Jina Vs Amit Kumar Jina
Delhi High Court · (2025) 08 DEL CK 1346
Family Courts Act, 1984-Section 19(1)Code of Civil Procedure, 1908-Order XII Rule 6Protection of Women from Domestic Violence Act, 2005-Section 17, 19(1)(f), 19, 12
High Courts05 Aug 2025
Kamini Malhotra Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1347
Land Acquisition Act, 1894-Section 4, 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 17(3-A), 24
High Courts05 Aug 2025Allowed
Ram Narayan Vs State NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1357
Bhartiya Nyaya Sanhita, 2023 (BNS)-Section 289, 106(1)BNSS-Section 582Workmen Compensation Act
High Courts05 Aug 2025Dismissed
Union Of India & Ors. Vs Ex Sgt Babu Lal Yadav
Delhi High Court · (2025) 08 DEL CK 1364
High Courts05 Aug 2025Disposed Of
Asha Ram & Ors. Vs Union Of India Through Ministry Of Law And Justice & Ors.
Delhi High Court · (2025) 08 DEL CK 1375
Permanent Lok Adalat Rules 2003
High Courts05 Aug 2025Disposed Of
Ranjeet Singh & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1376
High Courts05 Aug 2025Allowed
Staff Selection Commission & Anr. Vs Gaurav Rana
Delhi High Court · (2025) 08 DEL CK 1384
High Courts05 Aug 2025Disposed Of
MMTC Limited Vs Anglo-American Metallurgical Pty Limited & Ors.
Delhi High Court · (2025) 08 DEL CK 1398
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2
High Courts05 Aug 2025Dismissed
Harish Chandra Singh Negi Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1400
Constitution of India, 1950-Article 14, 15 and 16
High Courts05 Aug 2025Disposed Of
Deepak Dhankar Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1402
High Courts05 Aug 2025Dismissed
ABL Workspaces Private Limited Vs Vinod Kundra & Ors.
Delhi High Court · (2025) 08 DEL CK 1428
Code of Civil Procedure, 1908-Section 151, Order 38 Rule 5, 39 Rule 10, XVAArbitration and Conciliation Act, 1996-Section 5, 17, 37, 37(2)(b)
High Courts05 Aug 2025Dismissed
Hussain Ahmed Vs State (NCT) Of Delhi Through Chief Secretary
Delhi High Court · (2025) 08 DEL CK 1429
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415, 528IPC-Section 394, 397, 411, 34, 307, 393, 398, 390Arms Act-Section 25
High Courts05 Aug 2025Dismissed
Mohd. Islam Vs State
Delhi High Court · (2025) 08 DEL CK 1433
IPC-Section 354, 376, 506Cr.P.C.-Section 428, 313, 164
High Courts05 Aug 2025Dismissed
Manish Vs State Govt. Of NCT Of Dehli
Delhi High Court · (2025) 08 DEL CK 1435
IPC-Section 392, 397, 411, 34Cr.P.C.-Section 428, 313Arms Act-Section 25, 54, 59
High Courts05 Aug 2025Dismissed
B.K. Singh Vs UOI & Ors.
Delhi High Court · (2025) 08 DEL CK 1442
Code of Civil Procedure, 1908-Order VI Rule 17Constitution of India-Article 226Administrative Tribunals Act, 1985
High Courts05 Aug 2025Disposed Of
Lt Governor Of Delhi & Ors. Vs Dr Davindera Kumar
Delhi High Court · (2025) 08 DEL CK 1450
Indian Penal Code, 1860-Sections 354A, 506
High Courts05 Aug 2025Allowed
Staff Selection Commission & Anr. Vs Ajeet Kumar Yadav
Delhi High Court · (2025) 08 DEL CK 1455
High Courts05 Aug 2025Allowed
Staff Selection Commission & Anr. Vs Bhanwar Lal
Delhi High Court · (2025) 08 DEL CK 1456