High Courts05 Aug 2025Disposed Of
Tafseer Ahmad Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 08 DEL CK 1180
COURT ARCHIVE
Delhi High Court judgments
1,25,000 judgments · page 610 of 6,250
High Courts05 Aug 2025Disposed Of
Indo Global Social Service Society Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1183
Societies Registration Act, 1860Industrial Disputes Act, 1947-Section 2(a)(i), 2(a)(ii), 2(A), 10(1)(d), 10(2A)Industrial Disputes (Central) Rules, 1957-Rule 10(B)
High Courts05 Aug 2025Dismissed
Vinay Kumar Datt Vs Shri Sudhir Sachdeva & Ors.
Delhi High Court · (2025) 08 DEL CK 1201
CPC-Order XIII-A, XIII-A Rule 3, VII Rule 11, VII Rule 11(d), VII Rule 2, Section 151Commercial Courts Act, 2015-Section 2(1)(c), 2(1)(c)(vii)Delhi Rent Control Act, 1958
High Courts05 Aug 2025Dismissed
Aditya Institute Of Technology Through Its Founder-Cum-Chairman Devendra Gupta Vs Government Of NCT Of Delhi Through Its Controller
Delhi High Court · (2025) 08 DEL CK 1206
Contempt of Courts Act, 1971
High Courts05 Aug 2025Disposed Of
Oyo Hotels And Homes Pvt Ltd Vs Munmun Ghosh Proprietor M S 66 In Guest House & Anr.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 8, 12 (2)Indian Stamp Act, 1899
High Courts05 Aug 2025Allowed
Anita Vs State NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1237
IPC-Section 420/34
High Courts05 Aug 2025Allowed
Manish@Lulu Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1240
IPC-Section 302, 307, 324, 323, 452, 34
High Courts05 Aug 2025Dismissed
Satyam Chauhan Vs The State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 1241
BNS-Section 69
High Courts05 Aug 2025Dismissed
Chhail Bihari & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1244
IPC-Section 498A, 406, 34, 306
High Courts05 Aug 2025Dismissed
Virender Kumar Vs Ashok Kumar Bajaj
Delhi High Court · (2025) 08 DEL CK 1269
CPC-Order IX Rule 13Limitation Act-Section 5, 116Constitution of India-Article 227
High Courts05 Aug 2025Dismissed
Jagdish Chander & Ors. Vs Satyam Kumar Sharma
Delhi High Court · (2025) 08 DEL CK 1270
Protection of Women from Domestic Violence Act, 2005-Section 12IPC-Sections 406, 498A, 34
High Courts05 Aug 2025Disposed Of
Mohd. Saleem Vs Tanveer Alam
Delhi High Court · (2025) 08 DEL CK 1271
CPC-Order IX Rule 7, Section 105Constitution of India-Article 227
High Courts05 Aug 2025Disposed Of
Renu Devi Vs State Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1305
BNSS-Section 483, 528IPC-Sections 302, 120B, 212, 34Arms Act-Section 25, 27
High Courts05 Aug 2025Allowed
Uma Lata Sharma Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1310
Code of Criminal Procedure, 1973-Section 378(4), 378, 384, 251, 313, 340Negotiable Instruments Act, 1881-Section 138, 139, 118, 118(a), 118(b)Income Tax Act, 1961-Section 269SS, 269, 271D, 273B
High Courts05 Aug 2025Allowed
Chandan Verma & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1312
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts05 Aug 2025Allowed
Karan Kumar Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1313
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts05 Aug 2025Allowed
Rajesh Kumar & Ors. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1314
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34
High Courts05 Aug 2025Allowed
Devesh & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1315
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts05 Aug 2025Allowed
Sh. Yogender & Ors. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1316
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 323, 377, 506, 509, 34