High Courts06 Aug 2025Disposed Of
Sanjeev Kapoor (Since Deceased) Thr Lrs Vs Vikas Sharma
Delhi High Court · (2025) 08 DEL CK 1276
CPC-Section 151
COURT ARCHIVE
Delhi High Court judgments
1,24,967 judgments · page 608 of 6,249
High Courts06 Aug 2025Disposed Of
Prem Lata Kabra Vs Asha Gupta & Anr.
Delhi High Court · (2025) 08 DEL CK 1277
Delhi Rent Control Act,1958-Section 14(1)(e)CPC-Section 151
High Courts06 Aug 2025Disposed Of
Anil Kumar Since Deceased Through Lrs Neha Vs Babita Singh Deceased Through Lr Shri Maha Singh
Delhi High Court · (2025) 08 DEL CK 1279
High Courts06 Aug 2025Dismissed
Jai Nath Yadav & Anr. Vs Somnath Yadav Alias Shobh Nath Yadav
Delhi High Court · (2025) 08 DEL CK 1280
Indian Evidence Act-Section 45, 73CPC-Order VII Rule 14, Section 151
High Courts06 Aug 2025Allowed
Subodh Kumar & Ors. Vs State Govt N.C.T. & Anr.
Delhi High Court · (2025) 08 DEL CK 1320
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts06 Aug 2025Dismissed
Pramod Kumar Saxena Vs Imperial Forestry Corporation Limited
Delhi High Court · (2025) 08 DEL CK 1352
Companies (Court) Rules, 1959-Rules 6 & 9Code of Civil Procedure Act, 1908-Section 151
High Courts06 Aug 2025Dismissed
Saurabh Katiyar Vs State G.N.C.T. Of Delhi At New Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1360
CrPC-Section 125
High Courts06 Aug 2025Disposed Of
Rajesh Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1372
High Courts06 Aug 2025Dismissed
Keller Williams Realty, Inc. Vs Dingle Buildcons Private Limited & Ors.
Delhi High Court · (2025) 08 DEL CK 1540
Trade Marks Act, 1999-Sections 27, 27(2), 28, 28(1), 28(3), 29, 30(2)(e), 31(1), 34, 57, 124, 135, 294Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Companies Act, 1956
High Courts06 Aug 2025Disposed Of
Chaturbhuj Rathore Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1383
High Courts06 Aug 2025Dismissed
Manisha Sejwal Vs Delhi Subordinate Service Selection Board & Anr.
Delhi High Court · (2025) 08 DEL CK 1385
Constitution of India-Article 226
High Courts06 Aug 2025
Vijay Malhotra Vs Sunil Malhotra & Ors.
Delhi High Court · (2025) 08 DEL CK 1387
High Courts06 Aug 2025Disposed Of
Kushal Das Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1404
BSF Act-Section 129
High Courts06 Aug 2025Disposed Of
Sagar Namadev Chavan Vs Union Of India
Delhi High Court · (2025) 08 DEL CK 1405
High Courts06 Aug 2025Disposed Of
Vidya Rajkumar Galave Vs Union Of India & Anr
Delhi High Court · (2025) 08 DEL CK 1407
Administrative Tribunals Act, 1985-Section 19
High Courts06 Aug 2025Dismissed
Faisal Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1432
BNSS, 2023-Section 415(2), 424IPC-Sections 376, 376(2)(n), 376(3), 506Protection of Children from Sexual Act 2012-Sections 5(j)(ii), 5(l), 6
High Courts06 Aug 2025Disposed Of
Reshma @ Lovely Vs State (NCT Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1436
IPC-Section 363, 370CrPC-Section 313, 428
High Courts06 Aug 2025Dismissed
Fahim @ Chikna Vs State
Delhi High Court · (2025) 08 DEL CK 1437
IPC-Sections 34, 390, 392, 397, 411CrPC-Sections 313, 428Arms Act-Sections 25, 27, 54, 59
High Courts06 Aug 2025Dismissed
Md Imran @ Saheed Vs State NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1441
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415, 528IPC-Section 34, 120B, 489B, 489CCr.P.C.-Section 313, 428