High Courts07 Aug 2025Disposed Of
Union Of India Vs Raj Bala & Ors.
Delhi High Court · (2025) 08 DEL CK 1162
Haryana Civil Services (Pension) Rules, 2016-Note 3CCS (Commutation of Pension) Rules, 1981Municipal Corporation of Delhi Act, 1958
COURT ARCHIVE
Delhi High Court judgments
1,24,807 judgments · page 607 of 6,241
High Courts07 Aug 2025Disposed Of
Union Of India Vs M/S. Wishwa Mittar Bajaj And Sons & Anr.
Delhi High Court · (2025) 08 DEL CK 1167
Arbitration and Conciliation Act, 1996-Section 34, 11, 31(3), 34(4)
High Courts07 Aug 2025Dismissed
Prognosys Medical Systems Private Ltd Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1146
Constitution of India-Article 226
High Courts07 Aug 2025
Mayank Nayyar Vs State Govt Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1140
NDPS Act-Section 20/23/29, 37
High Courts06 Aug 2025Partly Allowed
Parmeet Singh Anand & Anr. Vs Subhash Chand Aggarwal & Anr.
Delhi High Court · (2025) 08 DEL CK 1168
Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, XXXIX Rule 4Transfer of Property Act, 1882-Section 52
High Courts06 Aug 2025Disposed Of
National Testing Agency Vs Satya Nishth & Ors.
Delhi High Court · (2025) 08 DEL CK 1169
High Courts06 Aug 2025Disposed Of
Neeraj Sharma Vs Nishka Sharma & Anr.
Delhi High Court · (2025) 08 DEL CK 1173
High Courts06 Aug 2025Allowed
Pooja Aggarwal & Anr. Vs Ved Pal @ Rinku & Ors.
Delhi High Court · (2025) 08 DEL CK 1174
Motor Vehicle Act, 1988-Section 173Evidence Act-Section 137, 139, 145
High Courts06 Aug 2025
Pooja Aggarwal & Anr. Vs Ved Pal @ Rinku & Ors.
Delhi High Court · (2025) 08 DEL CK 1175
Motor Vehicle Act, 1988-Section 173, 166, 165, 164, 149Hindu Succession Act, 1956-Section 15, 16, 8, the Schedule
High Courts06 Aug 2025Dismissed
Man Mohan Singh Attri Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1203
DMC Act-Section 348, 349Code of Civil Procedure, 1908-Order 47 Rule 1Constitution of India-Article 137, 145, 181, 182
High Courts06 Aug 2025Dismissed
Dr Shama Mohamed Vs Smt Sanju Verma & Ors.
Delhi High Court · (2025) 08 DEL CK 1209
Code of Civil Procedure, 1908-Order VI, VII Rule 1(e), VII Rule 10, VII Rule 11, Section 19Evidence Act-Section 65B
High Courts06 Aug 2025Dismissed
M/s Telecommunications Consultants India Ltd. (TCIL) Vs Ms. Ayushi Mishra, Advocate
Delhi High Court · (2025) 08 DEL CK 1215
CPC-Order 7 Rule 11Constitution of India-Article 19(1)(a)
High Courts06 Aug 2025Dismissed
Sanjeev Vij Vs Veena Vij
Delhi High Court · (2025) 08 DEL CK 1218
Code of Civil Procedure, 1908-Order VII Rule 11The General Clauses Act, 1897-Section 3(64)
High Courts06 Aug 2025Disposed Of
Archi Construction, Through Its Sole Proprietor Mr. Pankaj Gupta & Anr. Vs Namita Chakraborty & Ors.
Delhi High Court · (2025) 08 DEL CK 1231
Constitution of India-Article 227
High Courts06 Aug 2025
Swapnil Vs The State N.C.T Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1242
Indian Penal Code-Section 364A, 377, 419, 347, 120BArms Act-Section 25, 27Code of Criminal Procedure, 1973-Section 311, 161
High Courts06 Aug 2025Allowed
Mohammad Aajad @ Aazad Vs The State (Govt., N.C.T. Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1243
NDPS Act-Section 20, 50, 2(iii)(b)
High Courts06 Aug 2025Allowed
Vijay @ Vijay Kumar Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1245
IPC-Section 377, 419, 364A, 34, 120BArms Act-Section 25, 27
High Courts06 Aug 2025Dismissed
Aneja Constructions (India) Ltd. Vs Doosan Power Systems India Private Limited & Anr.
Delhi High Court · (2025) 08 DEL CK 1251
Rules of Domestic Commercial Arbitration of the Indian Council of Arbitration (ICA) Rules, 2024-Rule 15, 18(a)Arbitration and Conciliation Act-Section 2(8), 5, 16, 23, 23(4), 25Constitution of India-Article 226, 227
High Courts06 Aug 2025Disposed Of
Deep Automobiles Pvt. Ltd. & Ors. Vs Valo Services
Delhi High Court · (2025) 08 DEL CK 1274
High Courts06 Aug 2025Disposed Of
M/s The Daffodils & Anr. Vs Manoj Aggarwal
Delhi High Court · (2025) 08 DEL CK 1275