AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 38 words
C. Hari Shankar, J.
1.
Mr. Anshuman Mehrotra, learned Counsel for the petitioners submits that as his clients have been repatriated, these writ petitions do not survive for further consideration.
2.
Accordingly, these writ petitions are disposed of.
