High Courts04 Aug 2025Disposed Of
Staff Selection Commission & Anr. Vs Pankaj Shakya
Delhi High Court · (2025) 08 DEL CK 1379
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 619 of 6,263
High Courts04 Aug 2025Dismissed
Mohd. Abbas Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1381
Constitution of India-Article 226
High Courts04 Aug 2025Disposed Of
Pushpendra Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1382
High Courts04 Aug 2025Dismissed
Abdul Aleem Vs High Court Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1388
Code of Criminal Procedure, 1973-Section 18(1)Delhi Petty Offence (Trial by Special Metropolitan Magistrate) Rules, 1998-Rule 3, 3(4), 3(5), 4, 4(1)
High Courts04 Aug 2025Dismissed
Union Of India & Ors. Vs Ex MWO Krishan Kumar Sharma
Delhi High Court · (2025) 08 DEL CK 1389
Constitution of India-Article 226
High Courts04 Aug 2025Dismissed
Union Of India & Ors. Vs Ex MWO Kunwar Veer Singh
Delhi High Court · (2025) 08 DEL CK 1390
Constitution of India-Article 226
High Courts04 Aug 2025Dismissed
Union Of India & Ors. Vs Ex Nb Sub Joga Singh
Delhi High Court · (2025) 08 DEL CK 1391
Constitution of India-Article 226
High Courts04 Aug 2025Dismissed
CT/Ravinder Vs The Director General Central Industrial Security Force & Ors.
Delhi High Court · (2025) 08 DEL CK 1392
High Courts04 Aug 2025Dismissed
Union Of India & Ors. Vs Sgt R Srikantha (Retired) (Service No. 792689-N)
Delhi High Court · (2025) 08 DEL CK 1393
Constitution of India-Article 226
High Courts04 Aug 2025Dismissed
Union Of India & Ors. Vs Ex MWO Retd Ram Naval Verma
Delhi High Court · (2025) 08 DEL CK 1394
Constitution of India-Article 226
High Courts04 Aug 2025
Union Of India & Ors. Vs Hav Kedar Kirankumar Udhav (Retd)
Delhi High Court · (2025) 08 DEL CK 1395
Constitution of India-Article 226
High Courts04 Aug 2025Disposed Of
Ravinder Kumar Luthra Vs Election Commission Of India & Anr
Delhi High Court · (2025) 08 DEL CK 1396
High Courts04 Aug 2025Dismissed
Asahi India Glass Pvt Ltd Vs Advantage India Logistics Pvt Ltd
Delhi High Court · 2025 INSC 574
Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2A)
High Courts04 Aug 2025Dismissed
M. A. Zahid Vs Jindal Saw Ltd
Delhi High Court · (2025) 08 DEL CK 1415
Arbitration and Conciliation Act, 1996-Section 11(5), 16, 31, 31(7), 31(7)(a), 31(7)(b), 34, Proviso to Section 34(2A), 37(1), 37(1)(b), 37(2)(a)Amendment Act No. 3 of 2016Specific Relief Act, 1963-Section 21, 21(1), 21(2), 21(3), 21(4), 21(5)
High Courts04 Aug 2025
Aryan @ Maxi & Anr. Vs State
Delhi High Court · (2025) 08 DEL CK 1430
Code of Criminal Procedure, 1973-Section 374, 428, 313, 390IPC-Sections 392, 394, 397, 34, 411, 414
High Courts04 Aug 2025Disposed Of
Shri Pankaj Aggarwal Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1447
Indian Penal Code, 1860-Sections 420, 467, 468, 409CCS (Conduct) Rules, 1964-Rule 3CCS (CC&A) Rules, 1965-Rule 15 (4)
High Courts04 Aug 2025Partly Allowed
The State Govt Of NCT Of Delhi Vs Arvind
Delhi High Court · (2025) 08 DEL CK 1464
Code of Criminal Procedure, 1973-Section 378, 195, 313Indian Penal Code, 1860-Section 186, 353, 332, 34, 333, 349, 350
High Courts04 Aug 2025Dismissed
Kailashpati Polyplast Pvt Ltd Vs Raghav Industries
Delhi High Court · (2025) 08 DEL CK 1473
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 348Code of Criminal Procedure, 1973-Section 482, 311, 251, 313, 315, 319Negotiable Instruments Act-Section 138, 145(2)
High Courts04 Aug 2025Dismissed
M/S Satya Parkash And Brothers (P) Ltd. Vs Union Of India
Delhi High Court · (2025) 08 DEL CK 1479
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 37, 12(5), 12(1) to 12(4), 12, 13 and 14, 14(1)(a), 14(1), Seventh Schedule, 4, 7, 29A(3), 34, 36Commercial Courts Act, 2015-Section 13Arbitration and Conciliation (Amendment) Act, 2015 (3 of 2016)
High Courts04 Aug 2025Dismissed
Puneet Singh Vs Nupur Pal & Anr.
Delhi High Court · (2025) 08 DEL CK 1488