High Courts04 Aug 2025Allowed
Dharamveer Singh & Ors Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0629
Indian Penal Code, 1860 - Section 34, 406, 498ADowry Prohibition Act, 1961 - Section 4
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 621 of 6,263
High Courts04 Aug 2025Allowed
Neeraj Yadav Vs State Govt Of Nct Delhi
Delhi High Court · (2025) 08 DEL CK 0628
Indian Penal Code, 1860 - Section 34, 201, 302, 365
High Courts04 Aug 2025Disposed Of
M/S Om Crop Science Vs Crystal Crop Protection Ltd
Delhi High Court · (2025) 08 DEL CK 0627
Code of Civil Procedure, 1908 - Order 21 Rule 54
High Courts01 Aug 2025Disposed Of
M/S PC Jain Textiles Pvt. Ltd. Vs Hemant Gaur
Delhi High Court · (2025) 08 DEL CK 1170
Industrial Disputes Act, 1947-Section 2, 2(s)SPE Act
High Courts01 Aug 2025Dismissed
United India Insurance Co Ltd Vs Vinod Kumar & Ors
Delhi High Court · (2025) 08 DEL CK 1171
Motor Vehicles Act, 1988-Section 173, 149(2)(a)(ii), 163-A, 166, Chapter XI
High Courts01 Aug 2025Disposed Of
Ishwar Singh Vs Official Liquidator
Delhi High Court · (2025) 08 DEL CK 1176
Company (Court) Rules, 1959-Rule 164, 9
High Courts01 Aug 2025Disposed Of
Saurabh Prakash Vs BSES Rajdhani Power Ltd & Anr.
Delhi High Court · (2025) 08 DEL CK 1199
High Courts01 Aug 2025Disposed Of
Gaurav Punj Vs The New Delhi Municipal Council
Delhi High Court · (2025) 08 DEL CK 1202
New Delhi Municipal Council Act, 1994-Section 110, 72
High Courts01 Aug 2025Disposed Of
Hari Das & Ors. Vs Delhi Development Authority & Ors.
Delhi High Court · (2025) 08 DEL CK 1204
Constitution of India-Article 226
High Courts01 Aug 2025Dismissed
Mdd Medical Systems (India) Pvt Ltd Vs Delhi International Arbitration Centre & Ors.
Delhi High Court · (2025) 08 DEL CK 1214
Arbitration and Conciliation Act, 1996-Section 16, 25, 29AMicro, Small and Medium Enterprises Development Act, 2006-Section 18, 18(3), 18(5)Constitution of India-Article 226
High Courts01 Aug 2025Allowed
CISS Services Ltd Vs Union Of India & Ors.
Delhi High Court · 1994 INSC 283
Companies Act, 2013Private Securities Agencies (Regulation) Act-Section 2(g), 4, 6, 13(k)Constitution of India-Article 226
High Courts01 Aug 2025Partly Allowed
Ramesh Kumar Jayaswal Vs Central Bureau Of Investigation
Delhi High Court · (2025) 08 DEL CK 1224
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 430, 528Indian Penal Code, 1860-Section 120B, 420, 471, 114, 304 Part IICrPC-Section 313, 313(5), 389, 389(1), 374, 374(2), 384, 482, 357, 360
High Courts01 Aug 2025Allowed
Nutan Tyagi Vs State
Delhi High Court · (2025) 08 DEL CK 1225
Code of Criminal Procedure, 1973-Sections 397, 401, 482, 207, 162Indian Penal Code, 1860-Sections 279, 304A, 299, 300Indian Evidence Act, 1872-Sections 60, 61, 63, 67, 32, 33, 114, 157, 27
High Courts01 Aug 2025Dismissed
Param Enterprises Private Limited & Anr. Vs Ircon International Limited & Ors.
Delhi High Court · (2025) 08 DEL CK 1226
Constitution of India-Article 226, 14
High Courts01 Aug 2025Dismissed
Ranjana Kapoor Vs Mani Ram Through His Legal Heirs & Anr.
Delhi High Court · (2025) 08 DEL CK 1228
Delhi Co-operative Societies Act, 1972-Section 60, 61
High Courts01 Aug 2025Allowed
Sahil Arora Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 1235
NDPS Act-Section 20/25/29
High Courts01 Aug 2025Dismissed
Piyush Sharma @ Kale Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 1236
IPC-Section 302/307/34
High Courts01 Aug 2025Allowed
Tanvee Sharma & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1287
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528SC and ST (Prevention of Atrocities) Act, 1989-Section 3(1)(r), 3(1)(S)IPC-Section 354D, 509
High Courts01 Aug 2025
Mohd. Asif & Anr. Vs The State (GNCT Of Delhi) Through SHO, PS Sarai Rohilla & Anr.
Delhi High Court · (2025) 08 DEL CK 1302
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498A, 406, 34DV Act-Section 12
High Courts01 Aug 2025Disposed Of
Aquestia Limited Vs Automat Industries Private Limited & Ors.
Delhi High Court · (2025) 08 DEL CK 1539
Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2Patents Act, 1970-Section 11A, 48, 45, 10(4)(c)Trademarks Act, 1999-Section 28