High Courts01 Aug 2025Dismissed

Nawab Vs State Of Nct Of Delhi And Ors

Delhi High Court · (2025) 08 DEL CK 0626

Code of Criminal Procedure, 1973 - Section 438Bharatiya Nayaya Sanhita, 2023 - Section 3(5), 232(1), 351(2)Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts01 Aug 2025Allowed

Tanvee Sharma & Ors Vs State Nct Of Delhi & Anr

Delhi High Court · (2025) 08 DEL CK 0624

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 354D, 509Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(S)
High Courts01 Aug 2025Allowed

Nutan Tyagi Vs State

Delhi High Court · (2025) 08 DEL CK 0615

Code of Criminal Procedure, 1973 - Section 162, 207, 397, 401Indian Penal Code, 1860 - Section 279, 299, 300, 304AEvidence Act 1872 - Section 27, 32, 32(1), 32(2), 32(3), 32(4), 32(5), 32(6), 32(7), 32(8), 33, 60, 61, 63(5), 67, 114, 145, 157