COURT ARCHIVE

Delhi High Court judgments

1,25,249 judgments · page 624 of 6,263

High Courts31 Jul 2025Disposed Of

Central Board Of Secondary Education Vs Nawab Singh

Delhi High Court · (2025) 07 DEL CK 1725

Industrial Disputes Act, 1947-Section 25F, 25G, 25B, 2(oo), 25H, 17B, 33-CConstitution of India-Article 226Limitation Act, 1963-Article 137

High Courts31 Jul 2025Disposed Of

Central Board Of Secondary Education Vs Ramesh Kumar

Delhi High Court · (2025) 07 DEL CK 1727

Industrial Disputes Act, 1947-Section 25F, 25G, 17B, 33-CCode of Civil Procedure, 1908-Order IX Rule 13Limitation Act, 1963-Article 137 of the Schedule

High Courts31 Jul 2025Disposed Of

Ashok Leasing Limited Vs V. Srinivasulu

Delhi High Court · 2024 INSC 532

Arbitration and Conciliation Act, 1996-Section 11(6), 8, 11, 12(2)

High Courts31 Jul 2025Partly Allowed

Ramacivil India Construction Private Limited Vs National Building Construction Corporation Limited

Delhi High Court · (2025) 07 DEL CK 1729

Companies Act, 2013Code of Civil Procedure, 1908-Order XI Rule 1(3), XI Rule 1(4), XI Rule 1(5), XI Rule 1(10), VII Rule 11Commercial Courts Act, 2015

High Courts31 Jul 2025Dismissed

Veer Wati & Ors. Vs The Land Acquisition Collector

Delhi High Court · (2025) 07 DEL CK 1730

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2), 24Land Acquisition Act, 1894-Section 4, 6

High Courts31 Jul 2025

Aakash Singh Vs State Govt Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 1763

BNS-Section 64/69/351

High Courts31 Jul 2025Allowed

Shilpa Vs State NCT Of Delhi

Delhi High Court · (2025) 07 DEL CK 1764

NDPS Act-Section 21/29

High Courts31 Jul 2025

Rohit Khatri Alias Jonty Vs State Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 1765

BNS-Section 109(1), 351(2), 118(1), 126(2), 3(5)

High Courts31 Jul 2025Allowed

Savan Vs State Of Nct Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 1767

BNS-Section 69

High Courts31 Jul 2025Allowed

Malkit Singh @ Money @ Manny Singh & Ors. Vs The State Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 1769

IPC-Section 498A, 406, 34

High Courts31 Jul 2025Allowed

Ravi Kumar Vs State Of NCT Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 1770

IPC-Section 323/354/354A

High Courts31 Jul 2025Allowed

Rahul Dev Vs State GNCT Of Delhi

Delhi High Court · (2025) 07 DEL CK 1772

High Courts31 Jul 2025Dismissed

Bharat Bhushan Sachdeva & Ors. Vs Jhang Biradari Housing Residents Society

Delhi High Court · (2025) 07 DEL CK 1823

Benami Transactions (Prohibition) Act, 1988Code of Civil Procedure-Order VII Rule 11, VII Rule 11 (d), XIV Rule 1, 14 Rule 2Indian Trust Act, 1882

High Courts31 Jul 2025Disposed Of

Ansal Housing Limited Vs Vikas Jain & Anr.

Delhi High Court · (2025) 07 DEL CK 1833

High Courts31 Jul 2025Disposed Of

Nitin Rai Sharma Vs Ashok Kapoor

Delhi High Court · (2025) 07 DEL CK 1834

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XXI Rule 35

High Courts31 Jul 2025Disposed Of

Shizauddin Vs Mohd. Salim (Since Deceased) Through Mohd. Nadeem & Ors.

Delhi High Court · (2025) 07 DEL CK 1837

CPC-Section 151

High Courts31 Jul 2025Disposed Of

Rajinder Kumar Gupta Vs Sushila Devi (Deceased) Through Lr

Delhi High Court · (2025) 07 DEL CK 1838

Delhi Rent Control Act, 1958-Section 14(1)(e)CPC-Section 151

High Courts31 Jul 2025Disposed Of

Raj Pal Sharma Vs Pritam Devi (Deceased) & Ors.

Delhi High Court · (2025) 07 DEL CK 1839

CPC-Order VII Rule 11Constitution of India-Article 227

High Courts31 Jul 2025Allowed

Nidhi Jain Vs Ankit Jain

Delhi High Court · (2025) 07 DEL CK 1861

Code of Criminal Procedure, 1973-Section 482, 311, 125Constitution of India-Article 227

High Courts31 Jul 2025Allowed

Ram Sharan Ray & Ors. Vs Govt. Of NCT Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 1886

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 420, 201, 34