High Courts31 Jul 2025Disposed Of
State Govt Of NCT Of Delhi Vs Jaidev & Ors.
Delhi High Court · (2025) 07 DEL CK 2069
Indian Penal Code, 1860-Section 294, 354-A, 509, 34, 195A, 355Protection of Children from Sexual Offences Act, 2012-Section 12
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Delhi High Court judgments
1,25,249 judgments · page 626 of 6,263
High Courts31 Jul 2025Disposed Of
Divya Sood Vs Commissioner State Goods And Services Tax & Anr.
Delhi High Court · (2025) 07 DEL CK 2086
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73
High Courts31 Jul 2025Disposed Of
Sardar Auto Traders Vs Additional Commissioner CGST Ward 32, Zone 1 & Anr.
Delhi High Court · (2025) 07 DEL CK 2092
Central Goods and Services Act, 2017-Section 16, 74(9), 107, 122(1), 122(3)SGST Act, 2017IGST Act, 2017
High Courts31 Jul 2025Disposed Of
Divya Sood Vs Commissioner State Goods And Services Tax & Anr.
Delhi High Court · (2025) 07 DEL CK 2093
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts31 Jul 2025Dismissed
Jakir Husain @ Jakir Hussain Vs The Commissioner Of Customs & Ors.
Delhi High Court · (2025) 07 DEL CK 2097
Constitution of India-Articles 226 and 227
High Courts31 Jul 2025Disposed Of
Soni E Vehicle Private Limited Vs Commissioner Of Customs ICD Tughlakabad New Delhi
Delhi High Court · (2025) 07 DEL CK 2098
Constitution of India-Article 226Motor Vehicles Act, 1988Customs Act, 1962-Section 17, 28(4), 28AA, 111, 111(m), 112(a)(ii), 114A, 125(1)
High Courts31 Jul 2025
Kanta Devi Vs Jawaharlal Nehru University
Delhi High Court · (2025) 07 DEL CK 2104
Constitution of India-Article 226CCS (Pension) Rules, 1972-Rule 54
High Courts31 Jul 2025Dismissed
Union Of India & Ors. Vs Ex Sep Kartar Singh
Delhi High Court · (2025) 07 DEL CK 1673
Constitution of India-Article 226
High Courts31 Jul 2025Dismissed
Ravi Kumar Vs State(NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 1671
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439, 41AIndian Penal Code, 1860-Section 376, 363, 370, 370(A), 506, 34
High Courts31 Jul 2025
Ramjas Foundation Vs Uma Shankar Gupta
Delhi High Court · (2025) 07 DEL CK 1664
Industrial Disputes Act, 1947-Section 33C(1), 33C(2), 33-C(2), 10, 25FCivil Code of Procedure, 1908-Order XXII Rule 4, XXII Rule 9Indian Limitation Act, 1877-Section 5
High Courts31 Jul 2025Disposed Of
Central Board Of Secondary Education Vs Nawab Singh
Delhi High Court · (2025) 07 DEL CK 1025
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(oo), 17B, 25B, 25F, 25G, 25H, 33C
High Courts31 Jul 2025Allowed
VI John Healthcare India Llp Vs Dabur India Limited
Delhi High Court · (2025) 07 DEL CK 1024
Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17, Order 8 RuleLimitation Act, 1963 - Section 5
High Courts31 Jul 2025Allowed
Shilpa Vs State Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 1023
Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 21, 29
High Courts31 Jul 2025Dismissed
Santhi Caterers Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 1022
High Courts31 Jul 2025Allowed
Savan Vs State Of Nct Delhi And Another
Delhi High Court · (2025) 07 DEL CK 1021
Bharatiya Nyaya Sanhita, 2023 - Section 69
High Courts31 Jul 2025Allowed
Nidhi Jain Vs Ankit Jain
Delhi High Court · (2025) 07 DEL CK 1020
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 125, 311, 482
High Courts30 Jul 2025Disposed Of
M/s. R.K. Jain And Sons Hospitality Services (P) Ltd Vs New Delhi Municipal Council
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 8, 12, IVth Schedule
High Courts30 Jul 2025Disposed Of
Vikas Kumar Singh Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 1705
Delhi Maintenance and Management of Parking Places Rules, 2019
High Courts30 Jul 2025Disposed Of
Seema Rani & Ors. Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 07 DEL CK 1706
High Courts30 Jul 2025Disposed Of
Anijay Tyagi Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 1708