COURT ARCHIVE

Delhi High Court judgments

1,25,249 judgments · page 628 of 6,263

High Courts30 Jul 2025Disposed Of

Avon Solutions And Logistics Private Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 2091

Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 73, 168A, 168-ASGST Act (Telangana GST Act)-Section 73

Read judgment

High Courts30 Jul 2025Disposed Of

Jagdish Vs State NCT Of Delhi

Delhi High Court · (2025) 07 DEL CK 2116

Indian Penal Code, 1860-Section 326A, 326B

Read judgment

High Courts30 Jul 2025Disposed Of

Roopa Goyal Vs Income Tax Officer Ward 28(1)

Delhi High Court · 2024 INSC 754

Income Tax Act, 1961-Section 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(1)(b), 151, 153CTaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act 2021

Read judgment

High Courts30 Jul 2025Disposed Of

Swadeshi Tubes Ltd. Vs Assistant Commissioner Of Income Tax, Circle 22(2), New Delhi

Delhi High Court · (2025) 07 DEL CK 2124

Income Tax Act, 1961-Section 148, 148A(b), 148A(d), 149(1)(b), Explanation 1 to Section 148Constitution of India-Article 14

Read judgment

High Courts30 Jul 2025Disposed Of

Banyan Capital Advisors LLP Vs Income Tax Officer Ward 4 (2) Delhi

Delhi High Court · 2024 INSC 754

Income Tax Act of 1961-Section 148A(d), 148, 149, 149(1)(b), 151Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3Finance Act 2021

Read judgment

High Courts30 Jul 2025Disposed Of

B.C. Enterprises Vs Income Tax Officer Ward 58(3) Delhi

Delhi High Court · (2025) 07 DEL CK 2126

Income Tax Act, 1961-Section 148, 148A, 148A(d), 149TOLA

Read judgment

High Courts30 Jul 2025Disposed Of

Rajesh Agarwal Vs Assistant Commissioner Of Income Tax Circle 43(1)

Delhi High Court · (2025) 07 DEL CK 2127

1961 Act-Section 153C, 149(1), 148, 148A, 148A(d)

Read judgment

High Courts30 Jul 2025Disposed Of

Manish Gupta Vs Assistant Commissioner Of Income Tax Circle-34(1) Delhi

Delhi High Court · (2025) 07 DEL CK 2128

IT Act-Section 148A(d), 148

Read judgment

High Courts30 Jul 2025Disposed Of

Shashi Bala Jain Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 2129

Income Tax Act, 1961-Section 148, 148A(d)

Read judgment

High Courts30 Jul 2025Disposed Of

Dhurav Real Estate Developers Private Limited Vs Income Tax Officer, Ward 7(1), Delhi & Anr.

Delhi High Court · (2025) 07 DEL CK 2130

Income Tax Act, 1961-Section 148, 148A(d)

Read judgment

High Courts30 Jul 2025Disposed Of

Roopa Goyal Vs Income Tax Officer Ward 28(1) Delhi

Delhi High Court · (2025) 07 DEL CK 1672

Income Tax Act, 1961-Section 148, 148A, 148A(b), 148A(d), 149(1), 153C

Read judgment

High Courts30 Jul 2025Allowed

Sheru Gupta & Ors. Vs State NCT Of Delhi & Ors.

Delhi High Court · (2025) 07 DEL CK 1661

Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 323, 506, 34, 326

Read judgment

High Courts30 Jul 2025Disposed Of

Brigadier Balwant Dahiya Trust Vs Shakuntala Dahiya & Ors

Delhi High Court · (2025) 07 DEL CK 1658

Read judgment

High Courts30 Jul 2025Dismissed

Rihan Khan @Dulare Vs State Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 1012

Indian Penal Code, 1860 - Section 306, 313, 498A, 511

Read judgment

High Courts30 Jul 2025Dismissed

Qamar Ikbal Vs State (Gnct Of Delhi)

Delhi High Court · (2025) 07 DEL CK 1011

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 94, 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 318(4), 319(2)Evidence Act, 1872 - Section 25, 26

Read judgment

High Courts30 Jul 2025Disposed Of

Anijay Tyagi Vs Municipal Corporation Of Delhi & Ors

Delhi High Court · (2025) 07 DEL CK 1010

Read judgment

High Courts30 Jul 2025Disposed Of

Deepak Mishra Vs Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 1009

Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 164, 439Indian Penal Code, 1860 - Section 354(A), 354(D), 376, 506

Read judgment

High Courts30 Jul 2025Dismissed

Casablanca Apparels Pvt Ltd Vs Polo/ Lauren Company L.P

Delhi High Court · (2025) 07 DEL CK 1008

Code of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Limitation Act, 1963 - Section 5Commercial Courts Act, 2015 - Section 13(1A)

Read judgment

High Courts30 Jul 2025Allowed

Sheru Gupta And Ors Vs State Nct Of Delhi And Ors

Delhi High Court · (2025) 07 DEL CK 1007

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 323, 326, 506

Read judgment

High Courts30 Jul 2025Disposed Of

Seema Rani & Ors Vs Municipal Corporation Of Delhi

Delhi High Court · (2025) 07 DEL CK 1006

Read judgment