High Courts30 Jul 2025Dismissed
Vipin Gupta Vs State Nct Of Delhi And Ors
Delhi High Court · (2025) 07 DEL CK 1005
Indian Penal Code, 1860 - Section 279, 304A
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Delhi High Court judgments
1,25,249 judgments · page 629 of 6,263
High Courts30 Jul 2025Disposed Of
Vikas Kumar Singh Vs Municipal Corporation Of Delhi And Ors
Delhi High Court · (2025) 07 DEL CK 1004
High Courts30 Jul 2025Dismissed
Sonu S/O Shri Ben Singh Vs State Of Nct Of Delhi
Delhi High Court · (2025) 07 DEL CK 1003
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 415(2), 528Code of Criminal Procedure, 1973 - Section 428Indian Penal Code, 1860 - Section 323, 342, 363, 367, 377, 506
High Courts30 Jul 2025Dismissed
Sansadiya Adhikari Welfare Society (Saws) Through President Vs Utpal Kumar Tripathi & Ors
Delhi High Court · (2025) 07 DEL CK 0993
Societies Registration Act, 1860 - Section 6Real Estate (Regulation & Development) Act, 2016 - Section 2(zg), 2(zk), 2(zk)(i), 2(zk)(ii), 2(zk)(iv), 2(zk)(v), 2(zg)(vi), 43(5), 58
High Courts29 Jul 2025Dismissed
Medha Patkar Vs V.K. Saxena
Delhi High Court · (2025) 07 DEL CK 2543
Constitution of India-Article 227, 361, 21Code of Criminal Procedure, 1973-Section 254, 254(1), 254(2), 251, 313, 313(5), 204(2), 252, 253, 311Indian Penal Code, 1860-Section 500
High Courts29 Jul 2025Partly Allowed
Oriental Insurance Co Ltd Vs Himmat Singh & Anr
Delhi High Court · (2025) 07 DEL CK 1694
Motor Vehicles Act, 1988-Section 173
High Courts29 Jul 2025Disposed Of
Madhukar Road Carriers Vs Smt. Krishana & Ors.
Delhi High Court · (2025) 07 DEL CK 1696
Motor Vehicle Act, 1988-Section 173Central Motor Vehicles Rules, 1989-Rule 9
High Courts29 Jul 2025Allowed
Equity Intelligence AIF Trust Vs The Central Board Of Direct Taxes & Anr.
Delhi High Court · (2025) 07 DEL CK 1703
Constitution of India-Article 226Income Tax Act, 1961-Section 2(24)(iia), 4, 5, 10(23FB), 11, 43(5), 115U, 115UB, 143(3), 143(3A), 143(3B), 160, 160(1)(i)(iv), 160(1)(ii), 160(1)(iii), 160(1)(iv), 161, 161(1A), 164, 164(1), 164(3), 166, 245Q(1), 245R(4), 245WCompanies Act, 1956
High Courts29 Jul 2025Disposed Of
Gokaran Prasad Awadhiya Vs Delhi Traffic Police & Anr.
Delhi High Court · (2025) 07 DEL CK 1704
Motor Vehicle (Registration and Functions of Vehicle Scrapping Facility) Rules, 2021Delhi Maintenance and Management of Parking Places Rules, 2019
High Courts29 Jul 2025Disposed Of
Nishu Maurya Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 1707
Constitution of India-Article 226, 14
High Courts29 Jul 2025Dismissed
Morphing Innovations OPC Pvt Ltd Vs National Highways And Infrastructure Development Corporation Limited (NHIDCL) & Anr.
Delhi High Court · (2025) 07 DEL CK 1709
Constitution of India-Article 226
High Courts29 Jul 2025
Shahid Hussain Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1759
IPC-Section 376/384/506
High Courts29 Jul 2025Disposed Of
Medha Patkar Vs V.K. Saxena
Delhi High Court · (2025) 07 DEL CK 1807
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442Indian Penal Code, 1860-Sections 499, 500Indian Evidence Act, 1872-Sections 8, 9, 17 to 31, 58, 65B
High Courts29 Jul 2025Dismissed
Nikhil Tripathi Vs Neelam Sharma
Delhi High Court · (2025) 07 DEL CK 1824
Indian Evidence Act, 1872-Section 45Bharatiya Sakshya Adhiniyam, 2023-Section 39CPC-Order XVIII Rule 17
High Courts29 Jul 2025Allowed
Vinod Gupta Vs M/s B K Traders
Delhi High Court · (2025) 07 DEL CK 1825
CPC-Order XVIII Rule 17
High Courts29 Jul 2025Disposed Of
Shri Akash Malhotra Vs Sangeeta Mahajan & Ors.
Delhi High Court · (2025) 07 DEL CK 1826
CPC-Order XXXIX Rule 1 and 2, Section 151, I Rule 10
High Courts29 Jul 2025Dismissed
Pritpal Singh Bhatia Vs Narender Kumar
Delhi High Court · (2025) 07 DEL CK 1827
Constitution of India-Article 227
High Courts29 Jul 2025Disposed Of
Inder Kumar Vs Surinder Kumar
Delhi High Court · (2025) 07 DEL CK 1828
High Courts29 Jul 2025Disposed Of
Mst Nayab Begum Vs Arman Ullah Qureshi & Anr.
Delhi High Court · (2025) 07 DEL CK 1829
High Courts29 Jul 2025Allowed
Gopal & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 1878
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 377, 354, 34