High Courts30 Jul 2025Dismissed
Rihan Khan @Dulare Vs State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 1760
IPC-Section 306, 498A, 313, 511
COURT ARCHIVE
Delhi High Court judgments
1,25,249 judgments · page 627 of 6,263
High Courts30 Jul 2025Dismissed
Vipin Gupta Vs The State NCT Of Delhi & Ors
Delhi High Court · (2025) 07 DEL CK 1761
IPC-Section 279, 304A
High Courts30 Jul 2025Dismissed
Mukesh Kumar Bhardwaj Vs Gauri Shankar & Anr.
Delhi High Court · (2025) 07 DEL CK 1821
CPC-Section 151, Order XLI Rule 27, XVIII Rule 17Constitution of India-Article 227
High Courts30 Jul 2025Disposed Of
Monika Juneja Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 07 DEL CK 1830
CPC-Order XXXIX Rule 1 and 2
High Courts30 Jul 2025Dismissed
Ajay Kumar Maurya Vs Suraj Chaudhary & Ors.
Delhi High Court · (2025) 07 DEL CK 1831
CPC-Order I Rule 10
High Courts30 Jul 2025Disposed Of
Ritu Sharma Vs Kailash Chand & Anr.
Delhi High Court · (2025) 07 DEL CK 1832
Transfer of Property Act, 1882-Section 52Code of Civil Procedure-Rule 102 of Order XXI
High Courts30 Jul 2025Dismissed
Poonam Narula & Anr. Vs Brahm Lal
Delhi High Court · (2025) 07 DEL CK 1835
CPC-Order XLI Rules 27 & 28, Section 151
High Courts30 Jul 2025Disposed Of
Municipal Corporation Of Delhi & Anr. Vs Raj Kumar Goel
Delhi High Court · (2025) 07 DEL CK 1836
CPC-Order VIII Rule 1
High Courts30 Jul 2025Disposed Of
Deepak Mishra Vs The NCT Of Delhi
Delhi High Court · 2025 INSC 871
Code of Criminal Procedure, 1973-Section 439, 164IPC-Section 354A, 354D, 506, 376Constitution of India-Article 21
High Courts30 Jul 2025Allowed
Atul Goyal Vs The State (Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 07 DEL CK 1884
BNSS-Section 528Indian Electricity Act, 2003-Section 135
High Courts30 Jul 2025Dismissed
Sansadiya Adhikari Welfare Society (SAWS) Through President Vs Utpal Kumar Tripathi & Ors.
Delhi High Court · (2025) 07 DEL CK 1921
Real Estate (Regulation & Development) Act, 2016-Section 58, 43(5), 2(zk), 2(zk)(i), 2(zk)(ii), 2(zk)(iv), 2(zk)(v), 2(zg), 2(zg)(vi)Societies Registration Act, 1860-Section 6Indian Partnership Act, 1932
High Courts30 Jul 2025Disposed Of
Tejinder Singh Vs Beverley Singh
Delhi High Court · (2025) 07 DEL CK 1920
Hindu Adoptions and Maintenance Act, 1956-Section 18Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, Section 151Family Court Act, 1984-Section 7, 7(1)(a), Clauses (d) and (f) of the Explanation
High Courts30 Jul 2025Dismissed
Casablanca Apparels Pvt Ltd Vs Polo/ Lauren Company L.P.
Delhi High Court · (2025) 07 DEL CK 1933
Limitation Act, 1963-Section 5CPC-Order XXXIX Rule 1 & 2, XXXIX Rule 4Commercial Courts Act, 2015-Section 13(1-A)
High Courts30 Jul 2025Dismissed
Sachin Yadav Vs Union Of India & Ors
Delhi High Court · (2025) 07 DEL CK 1969
Constitution of India-Articles 14, 16
High Courts30 Jul 2025Dismissed
Sonu Vs State Of NCT Of Delhi
Delhi High Court · (2025) 07 DEL CK 1988
BNSS 2023-Section 415(2), 528IPC-Section 342, 377, 363, 367, 323, 506POCSO Act-Section 6, 3 (a), 5 (m), 29
High Courts30 Jul 2025Dismissed
Union Of India & Anr. Vs Manoj Kumar
Delhi High Court · (2025) 07 DEL CK 2028
High Courts30 Jul 2025Dismissed
Ravi Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2030
High Courts30 Jul 2025Disposed Of
Pankaj Rohilla & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2031
High Courts30 Jul 2025Dismissed
Qamar Ikbal Vs State (GNCT Of Delhi)
Delhi High Court · (2025) 07 DEL CK 2068
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 94BNS, 2023-Section 318(4), 319(2), 61(2), 3(5)Constitution of India
High Courts30 Jul 2025Disposed Of
M/S Trans India Logistics Vs GSTO, Ward-60 & Anr.
Delhi High Court · (2025) 07 DEL CK 2082
Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73