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Delhi High Court judgments

1,24,804 judgments · page 594 of 6,241

High Courts12 Aug 2025Dismissed

Ms. Jyoti & Anr. Vs Deepak Panchal

Delhi High Court · (2025) 08 DEL CK 1529

Code of Criminal Procedure, 1973-Sections 127, 125Protection of Women from Domestic Violence Act, 2005-Sections 12, 29IPC-Sections 498A, 406, 34
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High Courts12 Aug 2025

Divesh Rawat Vs State Of NCT Of Delhi

Delhi High Court · (2025) 08 DEL CK 1602

Constitution of India-Article 226, 22(2), 22, 141, 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 223, 175(3), 35, 35(3), 94, 58, 48, 47Bharatiya Nyaya Sanhita, 2023-Section 318(4), 316(2), 61(2), 120, 127, 135, 351(3), 3(5)
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High Courts12 Aug 2025Allowed

Satender Vs State Govt. Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 08 DEL CK 1626

Code of Criminal Procedure, 1973-Section 438, 91, 164, 313Penal Code, 1860-Sections 498A, 406, 376, 313, 506, 375, 34 and 149Bharatiya Nagarik Suraksha Sanhita, 2023-Section 94
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High Courts12 Aug 2025Dismissed

Hari Ram Vs The State (NCT Of Delhi)

Delhi High Court · (2025) 08 DEL CK 1627

Code of Criminal Procedure, 1973-Section 374, 428, 161, 313Indian Penal Code, 1860-Section 342, 363, 376, 354, 366, 511, 375
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