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Delhi High Court judgments

1,24,804 judgments · page 592 of 6,241

High Courts13 Aug 2025Dismissed

Ramesh Kumar Sisodia Vs Parvesh Dabas

Delhi High Court · (2025) 08 DEL CK 2015

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 528Negotiable Instruments Act, 1881-Section 138, 139Cr.P.C.-Section 251, 313, 357, 294

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High Courts13 Aug 2025Disposed Of

Vinay Jain Vs Commissioner State Goods and Services Tax & Anr.

Delhi High Court · (2025) 08 DEL CK 2033

Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts13 Aug 2025Disposed Of

Vinay Jain Vs Commissioner State Goods And Services Tax & Anr.

Delhi High Court · (2025) 08 DEL CK 2034

Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Sections 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts13 Aug 2025Disposed Of

M/s. Nageswara Trade Vs Joint Commissioner Of Customs

Delhi High Court · (2025) 08 DEL CK 2035

Constitution of India-Article 226, 227CPC-Section 151Customs Act, 1962-Section 46(4A), 110, 110A, 111(d), 112(a)(i), 123

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High Courts13 Aug 2025Disposed Of

M/s Ekam Chemicals (Through Its Proprietor Sh. Arvinder Singh Kathuria) Vs Union Of India & Ors.

Delhi High Court · (2025) 08 DEL CK 2036

Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts13 Aug 2025Disposed Of

Suresh Kumar Vs Commissioner CGST Delhi North

Delhi High Court · (2025) 08 DEL CK 2038

Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 2(106), 73, 73(3), 73(4), 73(10), 74, 74(3), 74(4), 74(10), 107, 169

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High Courts13 Aug 2025Disposed Of

Akash Bansal (Proprietor M/S Shri Prem Ji Traders) Vs Superintendent Range - 109 Central Goods And Services Tax Department, Delhi West, Division-Rohini

Delhi High Court · (2025) 08 DEL CK 2039

Central Goods and Services Rules, 2017-Rule 10A, 12, 16Central Goods and Services Tax Act, 2017-Section 29, 29(2), 37

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High Courts13 Aug 2025Disposed Of

Anuj Jain Vs Principal Commissioner Of Customs (Import)

Delhi High Court · (2025) 08 DEL CK 2043

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High Courts13 Aug 2025Disposed Of

Ajay Kumar Gupta Vs Jawaharlal Nehru University

Delhi High Court · (2025) 08 DEL CK 2084

Constitution of India-Article 226Central Civil Services (Pension) Rules, 1972-Rule 13

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High Courts13 Aug 2025Disposed Of

Ajay Kumar Gupta Vs Jawaharlal Nehru University

Delhi High Court · (2025) 08 DEL CK 0722

Constitution of India, 1950 - Article 226Central Civil Services (Pension) Rules, 1972 - Rule 13

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High Courts13 Aug 2025Disposed Of

Santosh Singh Vs Satvinder Kaur

Delhi High Court · (2025) 08 DEL CK 0702

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High Courts13 Aug 2025Allowed

Salman Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 08 DEL CK 0701

Code of Criminal Procedure, 1973 - Section 161, 374(2)Indian Penal Code, 1860 - Section 34, 392, 397

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High Courts13 Aug 2025Dismissed

Peter Nwalue Vs State Of Nct Of Delhi

Delhi High Court · (2025) 08 DEL CK 0699

Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 21, 37

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High Courts13 Aug 2025Disposed Of

Indraprastha Power Generation Co. Ltd Vs E.M. Services(I) Pvt Ltd

Delhi High Court · (2025) 08 DEL CK 0698

Contract Act, 1872 - Section 74 Arbitration and Conciliation Act, 1996 - Section 23, 23(2A), 34, 34(2)(b)(ii), 37, 48(2)(b)

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High Courts13 Aug 2025Allowed

Bharat Khanna & Ors Vs State Of Delhi & Anr

Delhi High Court · (2025) 08 DEL CK 0697

Constitution of India, 1950 - Article 226Bharatiya Nayaya Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498A

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High Courts13 Aug 2025Dismissed

Gainda Lal Vs State Govt Of Nct Of Delhi

Delhi High Court · (2025) 08 DEL CK 0696

Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 161, 164, 482Indian Penal Code, 1860 - Section 34, 304B, 498A

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High Courts13 Aug 2025Allowed

Anil Kumar Sadana & Ors Vs State Of Delhi Nct & Anr

Delhi High Court · (2025) 08 DEL CK 0695

Bharatiya Nayaya Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 498A

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High Courts13 Aug 2025Allowed

Sartaj Vs State (Nct Of Delhi)

Delhi High Court · (2025) 08 DEL CK 0694

Indian Penal Code, 1860 - Section 34, 120B, 302, 307Arms Act, 1959 - Section 25, 27

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High Courts13 Aug 2025Dismissed

Hitesh Mehta Vs Priya Mehta

Delhi High Court · (2025) 08 DEL CK 0693

Guardians and Wards Act, 1890 - Section 13, 25

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High Courts13 Aug 2025Allowed

Naushad @ Bombay Vs State Govt. Of Nct Of Delhi

Delhi High Court · (2025) 08 DEL CK 0692

Code of Criminal Procedure, 1973 - Section 161, 374(2)Indian Penal Code, 1860 - Section 34, 392, 397

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