High Courts13 Aug 2025Disposed Of
M/s Ram Niwas Goel Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 08 DEL CK 1578
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 590 of 6,241
High Courts13 Aug 2025Disposed Of
M/s. Ceigall India Limited Vs National Highway Authority Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 1585
Constitution of India-Article 226, 142Contract Act, 1872-Section 20
High Courts13 Aug 2025Dismissed
Aditya Institute Of Technology Through Its Founder-Cum-Chairman Devendra Gupta Vs Government Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1598
High Courts13 Aug 2025Dismissed
Mr. Rakesh Mediratta Vs Asian Hotels (North) Limited & Anr.
Delhi High Court · (2025) 08 DEL CK 1605
Commercial Courts Act, 2015-Section 12A, 12 A (1), 12-ACPC-Order XXXIX Rules 1 and 2, XXXIX Rule 1 & 2, Section 80(1)IBC Code-Section 9
High Courts13 Aug 2025Allowed
Amitabh Nangia Vs The State Nct Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1611
Indian Succession Act, 1925-Section 276, 237, 238, 239IT Act-Section 80C
High Courts13 Aug 2025Allowed
Vijay Mohan & Ors. Vs Registrar Cooperative Societies & Ors.
Delhi High Court · (2025) 08 DEL CK 1629
Delhi Co-operative Societies Rules, 2007-Rule 53, Schedule II, Clause 1 of Schedule IIThe Delhi Co-operative Societies Act, 2003-Section 35, sub-section (5) of Section 35, 31, 77, 37
High Courts13 Aug 2025Dismissed
Peter Nwale Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 1635
NDPS Act-Section 21, 37
High Courts13 Aug 2025Dismissed
Narender Vs State NCT of Delhi
Delhi High Court · (2025) 08 DEL CK 1637
Juvenile Justice (Care and Protection of Children) Act-Section 78BNS-Section 285Delhi Excise Act-Section 33
High Courts13 Aug 2025Allowed
Sartaj Vs State (NCT Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1640
IPC-Section 302/34, 307/120B/34Arms Act-Section 25/27
High Courts13 Aug 2025Disposed Of
Venu Uppal Vs Balvinder Uppal
Delhi High Court · (2025) 08 DEL CK 1684
Hindu Marriage Act, 1955-Section 24
High Courts13 Aug 2025Disposed Of
Santosh Singh Vs Satvinder Kaur
Delhi High Court · (2025) 08 DEL CK 1686
High Courts13 Aug 2025Allowed
Sh Sanjay Garg Vs M/s Plaza Electrical Products Pvt Ltd
Delhi High Court · (2025) 08 DEL CK 1687
High Courts13 Aug 2025Disposed Of
Pranav Ansal & Anr. Vs Mahinder Sharma & Anr.
Delhi High Court · (2025) 08 DEL CK 1688
High Courts13 Aug 2025Allowed
M/S JAI DURGA INDUSTRIES Vs M/S PHOOL CHAND BHAGAT SINGH
Delhi High Court · (2025) 08 DEL CK 1690
High Courts13 Aug 2025Allowed
Anil Kumar Sadana & Ors. Vs The State Of Delhi NCT & Anr.
Delhi High Court · (2025) 08 DEL CK 1760
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 34
High Courts13 Aug 2025Allowed
Bharat Khanna & Ors. Vs State Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1762
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34
High Courts13 Aug 2025Disposed Of
Gautam Mehra Vs Sonia Mehra
Delhi High Court · (2025) 08 DEL CK 1830
Code of Civil Procedure, 1908-Section 151
High Courts13 Aug 2025Dismissed
Hitesh Mehta Vs Priya Mehta
Delhi High Court · (2025) 08 DEL CK 1839
Guardians and Wards Act, 1890-Section 25, 13
High Courts13 Aug 2025Disposed Of
Yogesh Singh Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1871
Cr.P.C.-Section 482, 468IPC-Section 420, 34, 406, 415Bharatiya Nagarik Suraksha Sanhita (BNSS)-Section 528
High Courts13 Aug 2025Allowed
Sheelendra Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1867
Indian Penal Code, 1860-Section 34, 148, 149, 302, 323, 341, 353, 354, 376, 511Border Security Force Act, 1967-Section 46, 80, 117 (1)BSF Rules-Rule 45 (1) (i), 48