High Courts14 Aug 2025
State (N.C.T Of Delhi) Vs Gaurav Goswami
Delhi High Court · (2025) 08 DEL CK 1942
IPC-Sections 354, 354-A, 354-BPOCSO Act-Sections 10, 29, 30Cr.P.C.-Sections 161, 164, 313, 378
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 589 of 6,241
High Courts14 Aug 2025Dismissed
Pawan Vs State (NCT Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1944
IPC-Section 342, 365, 367, 376, 376(2)(i), 506, 340POCSO Act-Section 3, 4, 5, 6, 29Cr.P.C.-Section 374(2), 482, 428, 315, 313
High Courts14 Aug 2025Partly Allowed
Imran @ Anshu Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1954
IPC-Section 392, 397, 411, 34Cr.P.C.-Section 428, 313
High Courts14 Aug 2025Partly Allowed
Sumit Vs State Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1956
IPC-Section 307, 308, 408Cr.P.C.-Section 428, 313
High Courts14 Aug 2025Dismissed
Union Of India & Ors. Vs Sh. U.S.P. Kushwaha
Delhi High Court · (2025) 08 DEL CK 1973
Code of Criminal Procedure, 1973-Section 154Indian Penal Code, 1860-Section 120-BPrevention of Corruption Act, 1988-Sections 7, 7-A, 8, 12
High Courts14 Aug 2025Dismissed
Priya Singh Vs DSSSB & Anr.
Delhi High Court · (2025) 08 DEL CK 1987
Right to Information Act, 2005
High Courts14 Aug 2025Disposed Of
India Retails And Hospitality Private Limited Vs Sales Tax Officer Class II Avato Ward 101 Zone 9 Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 2042
High Courts14 Aug 2025Dismissed
State Of Nct Of Delhi Vs Naveen Kumar Goyal
Delhi High Court · (2025) 08 DEL CK 0735
Code of Criminal Procedure, 1973 - Section 125, 161, 173(8), 311, 313Indian Penal Code, 1860 - Section 376, 500, 506
High Courts14 Aug 2025Disposed Of
Harpreet Sawhney Vs Puneet Sharma
Delhi High Court · (2025) 08 DEL CK 0734
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151
High Courts14 Aug 2025Disposed Of
Court On Its Own Motion Vs Puneet Sharma
Delhi High Court · (2025) 08 DEL CK 0733
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151
High Courts14 Aug 2025Partly Allowed
Imran @ Anshu Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0732
Code of Criminal Procedure, 1973 - Section 313, 428Indian Penal Code, 1860 - Section 34, 392, 397, 411
High Courts14 Aug 2025Dismissed
Union Of India & Ors Vs Sh. U.S.P. Kushwaha
Delhi High Court · (2025) 08 DEL CK 0731
Code of Criminal Procedure, 1973 - Section 154Indian Penal Code, 1860 - Section 120BPrevention of Corruption Act, 1988 - Section 7, 7A, 8, 12
High Courts14 Aug 2025Disposed Of
Reckitt Benckiser (India) Private Limited Vs Sauss Home Products Private Limited
Delhi High Court · (2025) 08 DEL CK 0700
Code of Civil Procedure, 1908 - Section 20, Order 7 Rule 10, Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 27(2), 134Copyright Act, 1957 - Section 62
High Courts13 Aug 2025Dismissed
Narayan Das & Ors. Vs M/s Rhine And Raavi Credits & Holdings Ltd
Delhi High Court · (2025) 08 DEL CK 1555
Companies Act, 1956-Sections 433(e) and (f), 334, 439RBI Act, 1934-Section 45-IB, Chapter V
High Courts13 Aug 2025Disposed Of
Raj Kumar Vs Management Of M/S Bright International
Delhi High Court · (2025) 08 DEL CK 1556
Constitution of India-Article 226, 227Provident Fund ActID Act
High Courts13 Aug 2025Dismissed
Preeti Jain & Ors. Vs Alka Saxena & Anr.
Delhi High Court · (2025) 08 DEL CK 1558
Code of Civil Procedure, 1908-Section 115, 151, Order XXXII Rule 15
High Courts13 Aug 2025Disposed Of
Alka Singh Vs Rakesh Kumar Singh
Delhi High Court · (2025) 08 DEL CK 1559
Code of Civil Procedure, 1908-Section 115, Order XII Rule 6
High Courts13 Aug 2025Dismissed
Hazra & Anr. Vs Satyam Singh & Ors. (The New India Assurance Co Ltd)
Delhi High Court · (2025) 08 DEL CK 1562
Motor Vehicles Act, 1988-Section 173, 2(10), 3, 181
High Courts13 Aug 2025Disposed Of
Sushil Kumar Chauhan Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 08 DEL CK 1573
Delhi Municipal Corporation Act, 1957-Section 345-ANational Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Act, 2014-Section 3(2)