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Delhi High Court judgments

1,24,804 judgments · page 587 of 6,241

High Courts14 Aug 2025Allowed

Ashok Kumar Gupta Vs Central Bureau Of Investigation

Delhi High Court · (2025) 08 DEL CK 1947

Code of Criminal Procedure, 1973-Section 482, 227, 161Indian Penal Code, 1860-Sections 120B, 420, 467, 468, 471, 478Prevention of Corruption Act, 1988-Sections 13(2), 13(1)(d), 13(1)(d)(iii)
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High Courts14 Aug 2025Dismissed

Masihi Sahitya Sanstha Vs Absterge Real Estate Pvt. Ltd.

Delhi High Court · (2025) 08 DEL CK 1560

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order XXI Rule 58, 47, 115, XXXIX Rules 1 and 2, VII Rule 11, XII Rule 6, 47Delhi Rent Control Act, 1958-Section 14(1)(e), 14A, 14B, 14C, 14D, 25B, 25B(8), 25B(9)
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High Courts14 Aug 2025Allowed

Ravinder @ Kalu Vs The State NCT Of Delhi

Delhi High Court · (2025) 08 DEL CK 1597

Indian Penal Code, 1860-Section 328, 324, 376D, 34, 323, 342, 365, 363, 366Protection of Children from Sexual Offences Act, 2012-Section 6, 4, 29, 30Juvenile Justice (Care and Protection of Children) Act, 2000
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