High Courts18 Aug 2025Disposed Of
Rohit Lalwani Vs Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 2052
Customs Act, 1962-Section 110
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 586 of 6,241
High Courts18 Aug 2025Disposed Of
Akmal Usmanov Through Aziza Vs Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 2053
Constitution of India-Articles 226 and 227Baggage Rules, 2016Customs Act, 1962-Section 110
High Courts18 Aug 2025Disposed Of
Sanyam Kumar & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 08 DEL CK 2054
High Courts18 Aug 2025Disposed Of
M/S Samarth Traders Vs The Additional Commissioner
Delhi High Court · (2025) 08 DEL CK 2055
Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 16, 107, 122(1), 122(3)
High Courts18 Aug 2025Disposed Of
Mohammad Asif Vs The Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 2057
Constitution of India-Article 226
High Courts18 Aug 2025Disposed Of
Mohammad Nasir Vs Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 2058
Constitution of India-Article 226
High Courts18 Aug 2025Disposed Of
Krishnan Subbaiah Vs Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 2059
Constitution of India-Article 226Customs Act, 1962-Section 110
High Courts18 Aug 2025Disposed Of
Satyanarayana Mula Vs Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 2060
Constitution of India-Article 226Customs Act, 1962-Section 124
High Courts18 Aug 2025Disposed Of
Ashily Muhammed Shameer Vs Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 2062
Constitution of India-Article 226
High Courts18 Aug 2025Dismissed
M/s Techno Aircon Industries Pvt. Ltd Vs M/s ABB Limited
Delhi High Court · (2025) 08 DEL CK 2096
Arbitration and Conciliation Act, 1996-Section 5, 11, 11(5), 11(6), 11(8), 16, 16(2), 16(3), 34, 37, 37(1)(c)Companies Act, 1956Code of Civil Procedure, 1908-Order XXIX Rule 1
High Courts18 Aug 2025Disposed Of
Saima Begum Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 08 DEL CK 0723
High Courts18 Aug 2025Disposed Of
Subhash Chander Vs State Of Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0713
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 120B, 307, 343, 353, 364A
High Courts18 Aug 2025Allowed
Mohd Shakir Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0712
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29
High Courts18 Aug 2025Allowed
Mohd Tayyab Ansari Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0711
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 25, 29
High Courts18 Aug 2025Disposed Of
Sudhir Kumar Vs State Of Delhi And Ors
Delhi High Court · (2025) 08 DEL CK 0710
Bharatiya Nayaya Sanhita, 2023 - Section 110, 351(2)
High Courts18 Aug 2025Dismissed
Ram Lakhan & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0709
Indian Penal Code, 1860 - Section 34, 308, 323, 341
High Courts18 Aug 2025Dismissed
Keshav Kumar @ Tushar Vs State (Gnct) Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0708
Bharatiya Nayaya Sanhita, 2023 - Section 65(1)Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts18 Aug 2025Allowed
Praveen Rana Vs State Gnct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0707
Indian Penal Code, 1860 - Section 302
High Courts18 Aug 2025Disposed Of
M/s Nimitaya Properties Ltd & Anr Vs Indian Oil Corporation Ltd & Ors
Delhi High Court · (2025) 08 DEL CK 0706
Constitution of India, 1950 - Article 226Contract Act, 1872 - Section 20, 22
High Courts18 Aug 2025Dismissed
Rajesh Rajpal Vs Rakesh Rajpal & Ors
Delhi High Court · (2025) 08 DEL CK 0705
Code of Civil Procedure, 1908 - Order 6 Rule 16, Order 6 Rule 16(a), Order 6 Rule 16(c), Order 7 Rule 11Specific Relief Act, 1963 - Section 31, 34Transfer of Property Act, 1882 - Section 52