High Courts19 Aug 2025Allowed
Rafat Hussain Vs State Nct Of Delhi
Delhi High Court · (2025) 08 DEL CK 0717
Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21, 29
COURT ARCHIVE
Delhi High Court judgments
1,24,782 judgments · page 584 of 6,240
High Courts19 Aug 2025Dismissed
Rotoffset Corporation Vs Security Printing And Mining Corporation Of India Ltd. & Ors
Delhi High Court · (2025) 08 DEL CK 0704
Constitution of India, 1950 - Article 226
High Courts19 Aug 2025Dismissed
Priya Jain Vs State & Ors
Delhi High Court · (2025) 08 DEL CK 0703
Indian Succession Act, 1925 - Section 63, 224, 276, 311Evidence Act, 1872 - Section 68
High Courts18 Aug 2025
Sourabh Giri Vs Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 1949
Constitution of India-Article 226Customs Act, 1962-Section 108, 110
High Courts18 Aug 2025Disposed Of
Smt Saima Begum Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 08 DEL CK 1581
High Courts18 Aug 2025Disposed Of
Biological Agri Solutions Association Of India & Ors. Vs Union Of India
Delhi High Court · (2025) 08 DEL CK 1587
Constitution of India-Article 226Fertilizer (Inorganic, Organic or Mixed) (Control) Order, 1985-Clause 20C, 20C(3), 20C(4), 20C(5), 20C(5)(b), 20C(6), 20C(7), Schedule VI, 5 of Form G-3Essential Commodities Act, 1955-Section 3
High Courts18 Aug 2025Disposed Of
Chhatarpur Farm Welfare Society (Regd.) Vs Priyanshu Agrawal & Ors.
Delhi High Court · (2025) 08 DEL CK 1596
Delhi Municipal Corporation Act, 1957-Section 2(38), 2(39), 2(44)DDA Act, 1957
High Courts18 Aug 2025Dismissed
Mr. Manoj Nagar Vs Coim India Pvt. Ltd.
Delhi High Court · (2025) 08 DEL CK 1606
Code of Criminal Procedure, 1973-Section 482Negotiable Instruments Act, 1881-Section 138, 142Code of Civil Procedure, 1908-Order XXXVII
High Courts18 Aug 2025
Praveen Rana Vs State Gnct Of Delhi
Delhi High Court · (2025) 08 DEL CK 1642
IPC-Section 302
High Courts18 Aug 2025Allowed
Mohd Tayyab Ansari Vs State NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1648
NDPS Act-Section 21/25/29
High Courts18 Aug 2025Dismissed
Ram Lakhan & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1649
IPC-Section 308/323/341/34
High Courts18 Aug 2025Dismissed
Keshav Kumar @ Tushar Vs State (GNCT) Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1650
BNS-Section 65(1)Protection of Children from Sexual Offences Act-Section 4
High Courts18 Aug 2025Allowed
Sudhir Kumar Vs State Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1652
BNS-Section 110/351(2)
High Courts18 Aug 2025
Jayaditta Palit & Anr. Vs Pramod Anand Through Legal Heir Sh Rakesh Anand
Delhi High Court · (2025) 08 DEL CK 1694
High Courts18 Aug 2025Allowed
Anil Kumar Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1761
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Sections 79/351(2)IPC-Sections 509/506
High Courts18 Aug 2025Allowed
Rahul & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1763
Constitution of India-Article 226, 142Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts18 Aug 2025Allowed
Sh. Khurshid & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1765
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 354, 354B, 509, 34Constitution of India-Article 142
High Courts18 Aug 2025Allowed
Manpreet Singh & Anr. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1766
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 506, 34Dowry Prohibition Act-Sections 3, 4
High Courts18 Aug 2025Allowed
Sandeep Kumar & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · 2024 INSC 869
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34, 496, 506Constitution of India-Article 142, 226
High Courts18 Aug 2025Dismissed
Rajesh Rajpal Vs Rakesh Rajpal & Ors.
Delhi High Court · (2025) 08 DEL CK 1837
Delhi High Court Act, 1966-Section 10Transfer of Property Act, 1882-Section 52Companies Act