High Courts18 Aug 2025Dismissed
Surendra Mohan Tarun (Deceased) Thr LR Suraj Saxena Vs Sarabjit Singh
Delhi High Court · (2025) 08 DEL CK 1838
Code of Civil Procedure, 1908-Section 104, Order XLIII, XXXIX Rule 1 and 2
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 585 of 6,241
High Courts18 Aug 2025Disposed Of
M/s Nimitaya Properties Ltd & Anr. Vs Indian Oil Corporation Ltd & Ors.
Delhi High Court · (2025) 08 DEL CK 1841
Petroleum and Minerals Pipelines (Acquisition of Right of User in Land) Act, 1962Constitution of India-Article 226Indian Contract Act, 1872-Sections 20, 22
High Courts18 Aug 2025Disposed Of
Babita Vs Col. Dinesh Kumar
Delhi High Court · (2025) 08 DEL CK 1844
Hindu Marriage Act, 1955-Section 13(1)(ia)Right to Information Act, 2005
High Courts18 Aug 2025Dismissed
Suman Singh Virk & Anr. Vs Deepika Prashar & Anr.
Delhi High Court · (2025) 08 DEL CK 1845
Code of Civil Procedure, 1908-Section 96, Order XLI Rule 1, 151Delhi High Court Act, 1966-Section 10Bharatiya Nagarik Suraksha Sanhita, 2023-Section 379
High Courts18 Aug 2025Allowed
Jyoti Verma Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1853
High Courts18 Aug 2025Disposed Of
M/S. Psychotropics India Limited Vs M/S. Drools Pet Food Private Limited & Anr.
Delhi High Court · (2025) 08 DEL CK 1900
High Courts18 Aug 2025Dismissed
Union Of India & Ors. Vs Ex Nb Sub Sher Singh Airy JC 542776X
Delhi High Court · (2025) 08 DEL CK 1918
Constitution of India-Article 226
High Courts18 Aug 2025Dismissed
GAIL (India) Limited Vs Petron Engineering Construction Limited (Through Official Liquidator)
Delhi High Court · (2025) 08 DEL CK 1902
Arbitration and Conciliation Act, 1996-Section 34, 33, 9, 28(1), 28(1)(a), 28(3), 31(7), 31(7)(a), 31(7)(b), 31(3), 34(2), 34(2-A), 34(2)(a)(iii), 34(2)(a)(iv), 34(2)(b)(ii), 48, 48(2)(b)(ii), 18, 75, 81, 17, 11, 37Indian Contract Act, 1872-Section 55, 62, 63, 73, 74Insolvency & Bankruptcy Code, 2016-Section 9
High Courts18 Aug 2025Allowed
Tukun Das Vs State
Delhi High Court · (2025) 08 DEL CK 1946
IPC-Sections 34, 323, 354, 376(D), 452, 506Cr.P.C.-Sections 161, 164, 313, 428
High Courts18 Aug 2025Partly Allowed
Md. Mukhtar Alias Chiddi Vs State (Nct Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1955
BNSS, 2023-Section 415, 528IPC-Section 392, 397, 411, 356, 379, 34Cr.P.C.-Section 428, 313, 161
High Courts18 Aug 2025Dismissed
Vivek Sharma Vs Union Public Service Commission & Ors.
Delhi High Court · (2025) 08 DEL CK 1983
Constitution of India-Article 14
High Courts18 Aug 2025Disposed Of
Jitender & Ors. Vs DSSSB & Anr.
Delhi High Court · (2025) 08 DEL CK 1988
High Courts18 Aug 2025Disposed Of
Subhash Chander Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 2012
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482IPC-Section 364A, 307, 343, 120B, 353
High Courts18 Aug 2025Disposed Of
Rama Departmental Store Vs Sales Tax Officer Class II Avato Ward 61 & Ors.
Delhi High Court · (2025) 08 DEL CK 2040
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73
High Courts18 Aug 2025Disposed Of
Rama Departmental Store Vs Sales Tax Officer Class II AVATO Ward 61 & Ors.
Delhi High Court · (2025) 08 DEL CK 2041
Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73
High Courts18 Aug 2025Disposed Of
Benito Operations And Technologies Pvt. Ltd. Vs Deputy Excise And Taxation Commissioner St Gurgaon North
Delhi High Court · (2025) 08 DEL CK 2044
Constitution of India-Article 226Central Goods and Service Tax (CGST) Act, 2017-Section 16, 50, 70, 74, 74(9), 83, 89, 107, 107(6), 107(7), 122(1A)HGST Act, 2017-Section 74(9), 83, 89
High Courts18 Aug 2025Disposed Of
Mr. Mohammedyasar Mohammediliyas Shaikh Vs Commissioner Of Customs, IGI Airport & Anr.
Delhi High Court · (2025) 08 DEL CK 2046
Constitution of India-Article 226
High Courts18 Aug 2025Disposed Of
Aman Verma Vs Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 2047
Customs Act, 1962-Section 108, 110, 110(2), 124
High Courts18 Aug 2025Disposed Of
Pradeepa Shivashankar Vs Commissioner Of Customs
Delhi High Court · (2025) 08 DEL CK 2049
Customs Act, 1962-Section 124, 110
High Courts18 Aug 2025Disposed Of
M/S Classic Construction Co. Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 2050
Constitution of India-Articles 226, 227Central Goods and Services Tax Act, 2017-Sections 61, 73, 107, 107(1), 107(4), 107(12)