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Delhi High Court judgments

1,24,758 judgments · page 582 of 6,238

High Courts19 Aug 2025Dismissed

Faizan Ahmed Vs State (NCT Of Delhi)

Delhi High Court · (2025) 08 DEL CK 1941

Indian Penal Code, 1860-Sections 342, 377Protection of Children from Sexual Offences Act, 2012-Sections 5(m), 6, 33(7), 29, 5, 3Cr.P.C.-Sections 428, 164, 313, 161, 311
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High Courts19 Aug 2025Dismissed

Mohit Goel And Ors Vs Govt Of Nct Of Delhi And Ors

Delhi High Court · (2025) 08 DEL CK 0728

Constitution of India, 1950 - Article 14, 21, 77(1), 77(2), 77(3), 166(1), 166(2), 226Delhi Municipal Corporation Act, 1957 - Section 313, 347B(1)(a)Delhi Development Act, 1957 - Section 8, 8(2)(a), 9, 11A
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High Courts19 Aug 2025Disposed Of

Karan Kapoor Vs Madhuri Kumar

Delhi High Court · (2025) 08 DEL CK 0725

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 34, Order 12 Rule 6, Order 39 Rule 10
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High Courts19 Aug 2025Dismissed

Priya Jain Vs State & Ors

Delhi High Court · (2025) 08 DEL CK 0703

Indian Succession Act, 1925 - Section 63, 224, 276, 311Evidence Act, 1872 - Section 68
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