High Courts19 Aug 2025Disposed Of
Karan Kapoor Vs Madhuri Kumar
Delhi High Court · (2025) 08 DEL CK 1679
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XII Rule 6, XXXIX Rule 10, VX-A, Section 34Interest Act, 1978
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Delhi High Court judgments
1,24,758 judgments · page 581 of 6,238
High Courts19 Aug 2025Disposed Of
Ramesh Yadav Vs Sunita Yadav
Delhi High Court · (2025) 08 DEL CK 1695
CPC-Order XVIII Rule 17
High Courts19 Aug 2025Disposed Of
Nirmala @ Neelam Vs Shardha
Delhi High Court · (2025) 08 DEL CK 1696
Constitution of India-Article 227
High Courts19 Aug 2025Dismissed
Om Prakash Vs Satish Kumar & Ors.
Delhi High Court · (2025) 08 DEL CK 1698
CPC-Order XVIII Rule 17Constitution of India-Article 227
High Courts19 Aug 2025Dismissed
Shri Dushyant Tandon Vs Manish Khosla
Delhi High Court · (2025) 08 DEL CK 1699
CPC-Order XXI Rule 41(2)
High Courts19 Aug 2025Disposed Of
Ripu Daman Sahni (Deceased) Thr Lrs Vs Vivek Sahni
Delhi High Court · (2025) 08 DEL CK 1700
High Courts19 Aug 2025Disposed Of
Classic Imports Inc. Vs M/S Cornell Overseas Pvt Ltd & Ors.
Delhi High Court · (2025) 08 DEL CK 1702
High Courts19 Aug 2025Disposed Of
Sh Sukhvir Singh Vs Sh Sunil Kumar Tanwar & Ors.
Delhi High Court · (2025) 08 DEL CK 1704
High Courts19 Aug 2025Dismissed
M/S. Aims Promoters Pvt. Vs Mr. Amulya Kumar & Anr.
Delhi High Court · (2025) 08 DEL CK 1705
Consumer Protection Act, 1986-Section 12(1)(c)Constitution of India-Article 227
High Courts19 Aug 2025Dismissed
Arvind Dham Vs Directorate Of Enforcement
Delhi High Court · (2025) 08 DEL CK 1738
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Prevention of Money Laundering Act, 2002-Section 45, first proviso to Section 45, 5(1), 44, 45(1), 50, 45(2), 24IPC-Section 120B, 420, 409, 406, 468
High Courts19 Aug 2025Allowed
Sh. Charanpreet Singh & Anr. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1768
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 380, 420, 467, 468, 471, 506, 120B
High Courts19 Aug 2025Allowed
Amit Ashok Bakshi & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1769
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Sections 482, 320
High Courts19 Aug 2025Allowed
Krishan Lal @ Raj Suneja Vs Surinder Mohan Jindal
Delhi High Court · (2025) 08 DEL CK 1831
Code of Civil Procedure 1908-Order IX Rule 13, VI Rule 17
High Courts19 Aug 2025Dismissed
Priya Jain Vs State & Ors.
Delhi High Court · (2025) 08 DEL CK 1847
Indian Succession Act, 1925-Section 63, 224, 276, 311Indian Evidence Act, 1872-Section 68
High Courts19 Aug 2025Disposed Of
Sanal Kumar K V Vs Indian Coast Guard & Ors.
Delhi High Court · (2025) 08 DEL CK 1897
High Courts19 Aug 2025Disposed Of
Pravin Gupta & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1909
Employees' Provident Funds and Miscellaneous Provisions Act, 1952-Section 17(1)(a), 17(1)(c), 6CCS (Pension) Rules 1972Agricultural and Processed Food Products Export Development Authority Regulations 1986-Regulation 1(2), 32, 32(1)
High Courts19 Aug 2025Dismissed
Union Of India & Ors. Vs Cdr Shiv Ram Verma (Retd.)
Delhi High Court · (2025) 08 DEL CK 1917
Constitution of India-Article 226
High Courts19 Aug 2025Dismissed
Union Of India & Ors. Vs Ex Mwo Anoop Singh Manderna 639870
Delhi High Court · (2025) 08 DEL CK 1919
Constitution of India-Article 226
High Courts19 Aug 2025Dismissed
Union Of India & Ors. Vs Gp Capt Pravin Arora (Retd.)
Delhi High Court · (2025) 08 DEL CK 1920
Constitution of India-Article 226
High Courts19 Aug 2025Disposed Of
Manoj Kumar Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1922