High Courts20 Aug 2025Dismissed

Shankar Sahani Vs Gov Of Nct Delhi & Anr.

Delhi High Court · (2025) 08 DEL CK 2085

Constitution of India-Article 226Prevention of Corruption Act, 1988-Section 13(1)(d)(ii)Indian Penal Code, 1860-Sections 120B, 420, 511, 468, 471
High Courts20 Aug 2025Disposed Of

Geeta Sharma Vs Kanchana Rai & Ors

Delhi High Court · (2025) 08 DEL CK 0715

Family Courts Act, 1984 - Section 19Hindu Adoption and Maintenance Act, 1956 - Section 19, 19(1), 19(2), 21, 21(vii), 22, 23, 28
High Courts19 Aug 2025Dismissed

Mohit Goel & Ors. Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 08 DEL CK 1546

Constitution of India-Article 226, 14, 21, 77(1), 77(2), 77(3), 166(1), 166(2)Delhi Municipal Corporation Act, 1957-Section 313, 312, 347 B (1) (a)Delhi Development Act, 1957-Section 11A, 9, 8, 8(2)(a), 8(d)(ii)
High Courts19 Aug 2025Disposed Of

Aditya Birla Finance Ltd. Vs Shri Jagannath Memorial Education Trust

Delhi High Court · (2025) 08 DEL CK 1557

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, VII Rule 11(a) to (e), XXXIX Rules 1 and 2, 16 to 20Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 34, 13Commercial Courts Act, 2015-Section 2(1)(c)(i), 2(1)(i), 6