High Courts20 Aug 2025Disposed Of
Sgt Ankit Kumar Through His Father Shri Narendra Chaudhary Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1906
COURT ARCHIVE
Delhi High Court judgments
1,24,257 judgments · page 578 of 6,213
High Courts20 Aug 2025Dismissed
Ms. S Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1957
Code of Criminal Procedure, 1973-Sections 372, 161, 164, 378Indian Penal Code-Sections 376, 377, 506, 323, 376(2)(n)Indian Evidence Act-Section 65-B
High Courts20 Aug 2025Dismissed
Mahanagar Telephone Nigam Limited & Ors. Vs Ashok Kumar Agrawal & Anr.
Delhi High Court · (2025) 08 DEL CK 1986
CCS (Revised Pay) Rules, 2008Administrative Tribunal Act, 1985-Section 21(1)(b)
High Courts20 Aug 2025Disposed Of
Govt Of NCT Of Delhi & Ors. Vs Ashok Mudgal
Delhi High Court · (2025) 08 DEL CK 1993
High Courts20 Aug 2025Partly Allowed
Naveen Bansal Vs State (GNCTD)
Delhi High Court · (2025) 08 DEL CK 2006
Cr.P.C.-Section 482, 227, 193, 190, 177, 154IPC-Section 120B, 420, 466, 468, 471Drugs and Cosmetics Act, 1940-Section 18(A)(1), 18(C), 27(B)(II), 27(C), 27(d), 32, 32(3), 36A, 36B, Chapter IV
High Courts20 Aug 2025Dismissed
Jasminder Pal Singh Vs Enforcement Directorate
Delhi High Court · (2025) 08 DEL CK 2008
Criminal Procedure Code, 1973-Section 91, 170(2), 173(2), 173(5), 207, 209, 227, 228, 233, 243, 482Companies Act, 1956IPC-Section 120-B, 420, 468, 471
High Courts20 Aug 2025Disposed Of
Sh Vijay Singh Rao Vs State NCT Of Delhi & Anr.
Delhi High Court · 2024 INSC 1024
Bhartiya Nagarik Suraksha Sanhita-Section 528Negotiable Instruments Act-Section 138, 141, 141(1)
High Courts20 Aug 2025Disposed Of
Vikas Kumar Sikaria & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 2014
Constitution of India-Article 226, 136Code of Criminal Procedure, 1973-Section 482, 82, 83Companies Act, 2013-Section 211, 210, 212, 213
High Courts20 Aug 2025Dismissed
Rishi Enterprises Through Its Proprietor Rajeev Kumar Goel Vs Additional Commissioner Central Tax Delhi North & Anr.
Delhi High Court · (2025) 08 DEL CK 2045
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 2(106), 50, 52, 62, 63, 64, 73, 73(3), 73(4), 73(10), 74, 74(1), 74(3), 74(4), 74(9), 74(10), 75, 76, 107, 122, 122(1)(vii), 122(1)(xvii), 122(2)(b), 122(3)(a), 122(3)(d), 123, 124, 125, 127, 129, 130, 169, 169(1)(a), 169(1)(e), 169(1)(f), 169(2)CGST Rules-Rule 142
High Courts20 Aug 2025Disposed Of
M/S Tushar Products Vs Additional Commissioner, CGST, Delhi North
Delhi High Court · (2025) 08 DEL CK 2048
Constitution of India-Article 226CGST Act, 2017-Section 74, 74(3), 74(4), 73, 73(3), 73(4), 2(106), 73(10), 74(10), 107
High Courts20 Aug 2025Disposed Of
Manish Goel Huf Vs The Commissioner Delhi Goods And Services Tax Trade And Tax Department New Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 2051
Central Goods and Services Tax Act, 2017-Section 29, 29(2), clauses (a) to (e) of Section 29(2)
High Courts20 Aug 2025Disposed Of
Gurpreet Singh Vs The Deputy Commissioner, Office Of The Commissioner Of Central Tax Appeals & Anr.
Delhi High Court · (2025) 08 DEL CK 2056
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 29, 29(2)
High Courts20 Aug 2025Disposed Of
M/s Shree Shyam Polymers Vs Additional Commissioner, CGST, Delhi North
Delhi High Court · (2025) 08 DEL CK 2061
Constitution of India-Article 226CGST Act, 2017-Section 2(106), 73, 73(1), 73(3), 73(4), 73(9), 73(10), 74, 74(3), 74(4), 74(9), 74(10), 107
High Courts20 Aug 2025Dismissed
Shankar Sahani Vs Gov Of Nct Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 2085
Constitution of India-Article 226Prevention of Corruption Act, 1988-Section 13(1)(d)(ii)Indian Penal Code, 1860-Sections 120B, 420, 511, 468, 471
High Courts20 Aug 2025Dismissed
Anjali Gupta Vs National Insurance Company Ltd
Delhi High Court · (2025) 08 DEL CK 2088
Constitution of India-Article 226National Insurance Company (Conduct, Discipline & Appeal) Rules, 2014-Rule 25, 40
High Courts20 Aug 2025Dismissed
Suman Vs Bharati College & Ors
Delhi High Court · (2025) 08 DEL CK 2109
Jammu and Kashmir Civil Services (Judicial) Recruitment Rules, 1967-Rule 41
High Courts20 Aug 2025Dismissed
Meena Chawla Vs Income Tax Officer Ward 61 (1) Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 2114
Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(d), 144B, 151, 153C, 260Constitution of India-Article 226
High Courts20 Aug 2025Dismissed
Didar Singh Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 0742
Code of Criminal Procedure, 1973 - Section 438Indian Penal Code, 1860 - Section 120B, 406, 420
High Courts20 Aug 2025Disposed Of
Sh Rama Kant Sinha And Anr Vs Sh Bhupesh Kumar Bansal
Delhi High Court · (2025) 08 DEL CK 0741
High Courts20 Aug 2025Allowed
Sh Nitin Sharma & Ors Vs State Nct Of Delhi And Anr
Delhi High Court · (2025) 08 DEL CK 0740
Constitution of India, 1950 - Article 226Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 164, 482