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Delhi High Court judgments

1,24,157 judgments · page 576 of 6,208

High Courts20 Aug 2025Dismissed

Raju Verma Vs The State Of NCT Of Delhi

Delhi High Court · (2025) 08 DEL CK 1753

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482IPC-Sections 420, 409, 477A, 201, 120BPrevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
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High Courts20 Aug 2025Dismissed

Dilshad Khan Vs Govt Of NCT Of Delhi

Delhi High Court · 2025 INSC 533

Arbitration and Conciliation Act, 1996-Section 8, 9(2), 11(4), 11(13), 13(2)-(5), 29-A, 29-B, 33(3)-(5), 34, 34(3), 37, 37(1), 37(1)(c), 43Commercial Courts Act, 2015-Section 2(1)(i), 10, 12, 13, 13(1), 13(1A), 13(1)(a), 14, 16, the ScheduleLimitation Act, 1963-Section 4, 5, 29(2), Article 116, 116(a), 116(b), 117, 137
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High Courts20 Aug 2025Disposed Of

Manju Lata Vs Laxmi Devi

Delhi High Court · (2025) 08 DEL CK 1818

Family Courts Act, 1984-Section 19Protection of Women from Domestic Violence Act, 2005-Section 17, 17(1), 17(2)
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High Courts20 Aug 2025Allowed

Sangeeta Rai Sandhu & Ors. Vs Charanjit Sandhu & Ors.

Delhi High Court · (2025) 08 DEL CK 1842

Delhi High Court Act, 1966-Section 10Code of Civil Procedure, 1908-Order XLIII Rule 1, Section 115, XLVIII Rule 1, VIII Rule 1Delhi High Court (Original Side) Rules, 2018-Chapter II Rule 5, Chapter VII Rule 4
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High Courts20 Aug 2025Disposed Of

Geeta Sharma Vs Kanchana Rai & Ors.

Delhi High Court · (2025) 08 DEL CK 1875

Family Courts Act, 1984-Section 19Hindu Adoption and Maintenance Act, 1956-Sections 19, 19(1), 19(2), 21, 21(vii), 22, 23, 28
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High Courts20 Aug 2025Disposed Of

Daiichi Sankyo Company Limited Vs Malvinder Mohan Singh & Ors.

Delhi High Court · (2025) 08 DEL CK 1886

Code of Civil Procedure, 1908-Section 38, 39, 39(4), 42, 46, 136, 151, Order XXI Rule 1, XXI Rule 3, XXI Rule 48, XXI Rule 54, XXI Rule 58, XXI Rule 58(2), XXI Rule 59Arbitration & Conciliation Act, 1996-Section 46, 47Transfer of Property Act, 1882-Section 52, 53
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High Courts20 Aug 2025Dismissed

Samsher Singh Vs Union Of India & Ors.

Delhi High Court · (2025) 08 DEL CK 1913

Constitution of India-Article 14, 16, 226Uttar Pradesh Medical Health and Family Welfare Department Physiotherapist and Occupational Therapist Service Rules, 1998
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