High Courts14 Aug 2025Dismissed

Shahida Vs The State N.C.T. Of Delhi

Delhi High Court · (2025) 08 DEL CK 1779

Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 25, 29, 37, 41, 42, 50Code of Criminal Procedure, 1973-Sections 167(2), 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts14 Aug 2025Dismissed

Chhote Lal Vs State Of Nct Of Delhi

Delhi High Court · (2025) 08 DEL CK 1802

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438, 82Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120-B
High Courts14 Aug 2025

Ravinder Soni Vs State (NCT of Delhi) & Anr.

Delhi High Court · (2025) 08 DEL CK 1803

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 483, 183Bharatiya Nyaya Sanhita, 2023-Sections 74, 75Protection of Children from Sexual Offences Act, 2012-Sections 4, 7, 8
High Courts14 Aug 2025Dismissed

Rakesh Yadav Vs State Of Nct Of Delhi

Delhi High Court · (2025) 08 DEL CK 1804

Code of Criminal Procedure, 1973-Section 439, 161Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 296, 120B, 412, 34, 186, 307, 332, 353, 396, 397
High Courts14 Aug 2025Dismissed

Pravesh Kumar Vs State Of NCT Of Delhi

Delhi High Court · (2025) 08 DEL CK 1806

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120-B
High Courts14 Aug 2025Dismissed

IDBI Bank Ltd Vs P D Gupta and Company

Delhi High Court · (2025) 08 DEL CK 1809

Companies Act, 1956-Section 483Companies (Court) Rules, 1959-Rule 9Sick Industrial Companies (Special Provisions) Act, 1985-Section 20(1)