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Delhi High Court judgments

1,24,804 judgments · page 593 of 6,241

High Courts13 Aug 2025Dismissed

Narender Vs State Nct Of Delhi

Delhi High Court · (2025) 08 DEL CK 0682

Bharatiya Nayaya Sanhita, 2023 - Section 285Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 78Delhi Excise Act, 2009 - Section 33
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High Courts12 Aug 2025Disposed Of

Sohail Malik Vs State NCT Of Delhi & Anr.

Delhi High Court · (2025) 08 DEL CK 2126

Bharatiya Nagarik Suraksha Sanhita 2023-Section 528Code of Criminal Procedure 1973-Section 91Indian Penal Code, 1860-Sections 354, 354-D, 506, 509, 201, 204
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High Courts12 Aug 2025Dismissed

Kartik Vs State Of NCT Of Delhi

Delhi High Court · (2025) 08 DEL CK 1329

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 430, 528IPC-Sections 363, 376, 376(2)(n), 174ACr.P.C.-Sections 164, 389, 389(1), 437, 438, 439
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High Courts12 Aug 2025Allowed

Bakhtawar Ahmad Rather Vs Airport Authority Of India

Delhi High Court · 2023 INSC 1066

Arbitration and Conciliation Act, 1996-Section 8, 9, 11, 11(4), 11(5), 11(6), 11(6-A), 12, 16, 16(1), 16(5), 16(6), 21, 34, 34(2)(a), 34(2)(b), 43(1), 43(2)Indian Contract Act, 1872-Section 19, 55, 67, 73Limitation Act, 1963-Article 137, 55, Sections 5 to 20
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High Courts12 Aug 2025Dismissed

State Vs Reena

Delhi High Court · (2025) 08 DEL CK 1449

Cr.P.C-Section 377Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 20(b)(ii)(B), 50, 61, 85Juvenile Justice (Care and Protection of Children) Act, 2015-Section 77
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