High Courts12 Aug 2025Dismissed
Sandeep Kumar Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 1608
BNS-Section 330(2)/305/3(5)
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 595 of 6,241
High Courts12 Aug 2025Allowed
Pawan Dabas & Ors. Vs State Govt Of NCT Of Delhi Through Sho & Anr.
Delhi High Court · (2025) 08 DEL CK 1633
IPC-Section 498A/34
High Courts12 Aug 2025Allowed
Chetan Manchanda Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1634
IPC-Section 498A, 377, 323, 506
High Courts12 Aug 2025Allowed
Anil Kumar Vs State (NCT Of Delhi)
Delhi High Court · (2025) 08 DEL CK 1636
Indian Penal Code-Section 302, 392, 394, 397, 414, 34, 120BDelhi Prisons Rules-Rule 1213(xi)
High Courts12 Aug 2025Disposed Of
A.K. Basak Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1639
High Courts12 Aug 2025Dismissed
M/S Eminent Infradevelopers Pvt Ltd & Anr. Vs Brij Mohan Sharma & Anr.
Delhi High Court · (2025) 08 DEL CK 1663
CPC-Order IX Rule 7, XVIII Rule 17
High Courts12 Aug 2025
Powergrid Corporation Of India Ltd Vs Ranjit Singh And Co. LLP
Delhi High Court · (2025) 08 DEL CK 1676
Arbitration and Conciliation Act, 1996-Section 16, 34
High Courts12 Aug 2025
Dilip Rawal Vs M/s. Mothers Pride Education Personna Pvt. Ltd. & Ors.
Delhi High Court · (2025) 08 DEL CK 1680
CPC-Order IX Rule 4, Section 115
High Courts12 Aug 2025Disposed Of
Anil Kumar Vs Swati & Ors.
Delhi High Court · (2025) 08 DEL CK 1683
Indian Succession Act-Section 372CPC-Order XXII Rule 2 and 3, Section 151
High Courts12 Aug 2025Disposed Of
Sh. Amit Mittal Vs Krishiv Poly Products LLP & Anr.
Delhi High Court · (2025) 08 DEL CK 1685
CPC-Order VII Rule 11, Section 151
High Courts12 Aug 2025
Jasvinder Singh Sethi & Anr. Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1754
BNSS-Section 528Electricity Act, 2003-Section 135
High Courts12 Aug 2025Allowed
Mayank Bansal @ Jonty Vs State G.N.C.T Of Delhi
Delhi High Court · (2025) 08 DEL CK 1734
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Sections 281, 125(b)
High Courts12 Aug 2025Allowed
Rohit Chaudhary & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1733
BNSS-Section 528Indian Penal Code-Sections 420, 120B, 467, 468, 34
High Courts12 Aug 2025Allowed
Pranav Basoya Vs State Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1758
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 509, 323, 506, 354, 354A, 354B
High Courts12 Aug 2025Allowed
Sasan Kumar Vs State NCT Of Delhi & Anr
Delhi High Court · (2025) 08 DEL CK 1759
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 354, 354(A), 354(D), 341, 509, 506, 325
High Courts12 Aug 2025Dismissed
Kubota Corporation Vs Godabari Agro Machinery And Services India Private Limited & Ors.
Delhi High Court · (2025) 08 DEL CK 1887
Code of Civil Procedure, 1908-Order VII Rule 10, Section 20, 20(b), 20(c)Patents Act, 1970-Section 48, 48(a)
High Courts12 Aug 2025Disposed Of
Union Public Service Commission Vs Molshree Aggarwal & Ors
Delhi High Court · (2025) 08 DEL CK 1884
RPwD Act, 2016-Section 34(1), 34
High Courts12 Aug 2025Disposed Of
Harsh Ojha & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 1910
Administrative Tribunal Act 1985-Section 19
High Courts12 Aug 2025Dismissed
Jaswinder Singh Alias Kake Alias Sardar Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1943
Cr.P.C.-Section 374(2), 482, 428, 313, 164POCSO Act-Section 3, 5 (m), (n) & (p), 6, 29IPC-Section 377, 380
High Courts12 Aug 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Vinod Kumar Singoria & Ors.
Delhi High Court · (2025) 08 DEL CK 1972
All India Council for Technical Education Pay Scales, Service Conditions and Qualifications for the Teachers and other Academic Staff in Technical Institutions (Diploma) Regulation, 2010AICTE Regulations, 2012All India Council for Technical Education Regulations on Pay Scales, Service Conditions and Minimum Qualifications for Appointment of Teachers and Other Academic Staff such as Library and Physical Education Personnel in Technical Institutions and Measures for the Maintenance of Standards in Technical Education- (Diploma) Regulation, 2019-Clause 1.3, 1.4 (a), 1.4 (b), 1.4 (c), 1.4 (d), 1.4 (f)