High Courts12 Aug 2025Dismissed
Union Of India Vs Rajesh Kumar & Ors.
Delhi High Court · (2025) 08 DEL CK 1978
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 596 of 6,241
High Courts12 Aug 2025Disposed Of
New Delhi Municipal Council Vs Shakuntala Gupta
Delhi High Court · (2025) 08 DEL CK 1980
High Courts12 Aug 2025Disposed Of
Union Of India Vs Prakash Pant & Ors.
Delhi High Court · (2025) 08 DEL CK 1981
Administrative Tribunal Act, 1985-Section 21
High Courts12 Aug 2025Disposed Of
Rajiv Kumar Soni Vs State Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 2003
Bhartiya Nagrik Suraksha Sanhita, 2023 (BNSS)-Section 482, 528, 35(3)BNS-Sections 303(.2), 316(4)Indian Evidence Act-Section 27
High Courts12 Aug 2025Disposed Of
Khushbu Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 2011
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 310(2), 311, 351, 127(7), 175(3)BNS-Section 173(4), 175
High Courts12 Aug 2025Disposed Of
Global Telecommunication Private Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 2021
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73
High Courts12 Aug 2025Disposed Of
SD Polymers Through Its Proprietor Prop. Hem Lata Gupta Vs Commissioner Of Central Goods And Service Tax & Anr
Delhi High Court · (2025) 08 DEL CK 2029
Constitution of India-Article 226CGST Act-Section 74, 107
High Courts12 Aug 2025Disposed Of
Global Telecommunication Private Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 2032
Constitution of India-Articles 226 and 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts12 Aug 2025Disposed Of
Alkesh Tacker HUF Represented By Its Karta Alkesh Tacker Vs Union Of India & Ors.
Delhi High Court · (2025) 08 DEL CK 2037
Central Goods and Service Tax Rules, 2017-Rule 96(A), 96(8), 89, 91(1)CGST Act, 2017-Section 54, 54(3), 16(2)(c), 42(2), 55, 107(6), 112(8)
High Courts12 Aug 2025Dismissed
Paras Nath Jha Vs Harjeet Singh
Delhi High Court · (2025) 08 DEL CK 2097
Code of Criminal Procedure, 1973-Section 311Negotiable Instruments Act, 1881-Section 138 read with Section 142
High Courts12 Aug 2025Dismissed
Dinesh Gupta Vs HT Media Limited & Anr.
Delhi High Court · (2025) 08 DEL CK 2098
Negotiable Instruments Act, 1881-Section 138, 141Code of Criminal Procedure-Section 482
High Courts12 Aug 2025Dismissed
Parasram @ Paras Vs State NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 2099
Indian Penal Code, 1860-Sections 363, 376, 109, 174AProtection of Children from Sexual Offences Act, 2012-Sections 6, 17, 21Cr.P.C.-Section 164
High Courts12 Aug 2025Disposed Of
Sachindra Priyadarshi Vs State Of NCT Of Delhi Through The Chief Secretary Govt Of NCT Of Delhi
Delhi High Court · (2025) 08 DEL CK 2100
Indian Penal Code, 1860-Sections 328, 376, 323, 506, 376(2)(n), 506(II), 313Code of Criminal Procedure, 1973-Sections 164, 161, 164A, 482, 397/401
High Courts12 Aug 2025Dismissed
Simmi Anand Vs State & Anr.
Delhi High Court · (2025) 08 DEL CK 2101
Negotiable Instruments Act, 1881-Section 138, 139, 139(a), 118Cr.P.C.-Section 313
High Courts12 Aug 2025Allowed
The State (GNCT Of Delhi) Vs Suraj
Delhi High Court · (2025) 08 DEL CK 2102
Indian Penal Code, 1860-Sections 354D, 354, 509, 345AProtection of Children from Sexual Offences Act, 2012-Sections 10, 12Cr.P.C.-Section 164
High Courts12 Aug 2025Disposed Of
State (Govt Of Nct Of Delhi) Vs Gaurang Kadyan
Delhi High Court · (2025) 08 DEL CK 2103
Indian Penal Code, 1860-Sections 376, 328, 506Cr.P.C.-Section 164
High Courts12 Aug 2025Disposed Of
Ms. XXXXXXXX Vs State NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 2104
Indian Penal Code, 1860-Section 376, 354A, 406, 509, 34Dowry Prohibition Act, 1961-Section 3/4
High Courts12 Aug 2025Dismissed
The Commissioner Of Income Tax - International Taxation -3 Vs Xiocom (NZ) Ltd
Delhi High Court · (2025) 08 DEL CK 2113
Income Tax Act, 1961-Section 260A, 195, 9(1)(vi), explanations 2 and 4Finance Act, 2012Copyright Act of India
High Courts12 Aug 2025Allowed
Pranav Basoya Vs State Of Delhi & Ors
Delhi High Court · (2025) 08 DEL CK 0691
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 323, 354, 354A, 354B, 506, 509
High Courts12 Aug 2025Disposed Of
Savita Vs IFFCO Tokio General Insurance
Delhi High Court · (2025) 08 DEL CK 0690
Constitution of India, 1950 - Article 227