High Courts11 Aug 2025Disposed Of
F.C.S. Solutions Ltd. Vs A.P. Associates
Delhi High Court · (2025) 08 DEL CK 1294
Code of Civil Procedure, 1908-Order XI
COURT ARCHIVE
Delhi High Court judgments
1,24,804 judgments · page 598 of 6,241
High Courts11 Aug 2025Dismissed
Harman Preet Singh Vs Inderjeet Kaur & Anr.
Delhi High Court · (2025) 08 DEL CK 1295
CPC-Order IX Rule 7, 1 Rule 10 (2), 1 Rule 10
High Courts11 Aug 2025Disposed Of
Neena Khanna Vs Wenger & Co & Ors
Delhi High Court · (2025) 08 DEL CK 1296
High Courts11 Aug 2025Dismissed
Avtar Singh Vs Anoop Kumar Aggarwal
Delhi High Court · (2025) 08 DEL CK 1297
Delhi Rent Control Act, 1958-Section 14(1)(c)Code of Civil Procedure, 1908-Order XII Rule 6Constitution of India-Article 227
High Courts11 Aug 2025Dismissed
Mohd Rafat Khan Vs Ms Najma Raza
Delhi High Court · (2025) 08 DEL CK 1298
High Courts11 Aug 2025Disposed Of
Arvind Aggarwal Vs Babu Lal Gupta
Delhi High Court · (2025) 08 DEL CK 1299
CPC-Order VII Rule 14, Section 151, XI Rule 14
High Courts11 Aug 2025Disposed Of
Bhanu Pratap Vs Vimal Aggarwal
Delhi High Court · (2025) 08 DEL CK 1300
High Courts11 Aug 2025Disposed Of
Delhi Urban Shelter Improvement Board & Anr. Vs Trilok Singh
Delhi High Court · (2025) 08 DEL CK 1301
CPC-Order XXXIX Rule 4, Section 151
High Courts11 Aug 2025Allowed
Ajay Jain Vs State (GNCT Of Delhi) & Anr.
Delhi High Court · (2025) 08 DEL CK 1328
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 287, 337
High Courts11 Aug 2025Allowed
Kuldeep Kumar Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 08 DEL CK 1330
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 323, 341, 34, 308, 356, 379
High Courts11 Aug 2025Allowed
Aashiq Hussain @ Aasif @ Asif & Ors. Vs State Govt. Of NCT Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1331
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts11 Aug 2025Allowed
Ashish Gupta & Ors. Vs The State N.C.T. Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1332
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34
High Courts11 Aug 2025Allowed
SP Dabas Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 08 DEL CK 1333
Bharatiya Nagarik Suraksha Sanhita-Section 528SC/ST Act-Section 3(1)(r)(s)
High Courts11 Aug 2025Dismissed
Kabir Sardar Vs Amit Jain
Delhi High Court · (2025) 08 DEL CK 1341
CPC-Section 35A, Order XXXVIIIndian Evidence Act, 1872-Section 65B
High Courts11 Aug 2025Disposed Of
Punjab & Sind Bank Vs K S Sethi
Delhi High Court · (2025) 08 DEL CK 1342
Punjab & Sind Bank Officer Employees' (Discipline and Appeal) Regulations, 1981-Rule 6(3)
High Courts11 Aug 2025Allowed
Shekhar Pathak & Ors. Vs The State
Delhi High Court · (2025) 08 DEL CK 1344
Code of Criminal Procedure, 1973-Section 374, 313Indian Penal Code, 1860-Sections 395, 34, 397Arms Act-Section 25/54/59
High Courts11 Aug 2025Allowed
Drharors Aesthetics Private Ltd Vs Debulal Banerjee
Delhi High Court · (2025) 08 DEL CK 1349
Arbitration and Conciliation Act, 1996-Section 37(1)(b), 9Commercial Courts Act, 2015-Section 13(1A)Companies Act, 2013-Section 163, 169, 173(3), 242, 100, 100(4)
High Courts11 Aug 2025Dismissed
Nitin Jain Vs Pallavi Jain
Delhi High Court · (2025) 08 DEL CK 1350
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 5, 9, 10, 13(1)(ia), 13(1A), 13(1A)(ii), 23, 23(1)(a)Code of Civil Procedure, 1908-Section 21, 21-A, Order XXI Rule 32, XXI Rule 33
High Courts11 Aug 2025Dismissed
Union Of India Through Its Secretary & Ors. Vs Dr Vishnu Swarup Gupta
Delhi High Court · (2025) 08 DEL CK 1386
CCS (Pension) Rules, 1972-Rule 71
High Courts11 Aug 2025Disposed Of
Neosky India Limited & Anr. Vs Mr. Nagendran Kandasamy & Ors.
Delhi High Court · 2023 INSC 1066
Arbitration and Conciliation Act, 1996-Sections 5, 8, 9, 9(1), 9(2), 11, 11(4), 11(6), 11(6A), 12, 16, 16(1), 16(1)(a), 16(1)(b), 17, 27(5)Indian Contract Act, 1872-Section 27Specific Relief Act-Section 57