High Courts30 Sept 1981
The Additional Commissioner of Income Tax Vs Kanta Bahen DH of Latesh. L.D. Desai
Delhi High Court · (1982) 27 CTR 40 : (1982) ILR Delhi 769 : (1983) 140 ITR 187 : (1982) 9 TAXMAN 24
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,937 of 6,144
High Courts30 Sept 1981
Shiv Saran Krishan Kumar Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1982) 27 CTR 25 : (1982) 137 ITR 409
High Courts30 Sept 1981
Atar Sain Jain Vs Amir Singh Jain
Delhi High Court · (1982) CriLJ 211 : (1981) 3 DRJ 87
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts30 Sept 1981
J. Dalmia Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1982) 31 CTR 305 : (1982) 138 ITR 653 : (1982) 9 TAXMAN 1
High Courts29 Sept 1981Dismissed
S.C. Malik Vs P.P. Sharma
Delhi High Court · AIR 1982 Delhi 83
Constitution of India, 1950 — Article 14, 16, 226, 229, 229(1)Delhi High Court Act, 1966 — Section 4
High Courts25 Sept 1981
Orient Paper Mills Limited Vs Deputy Director of Inspection, Customs and Central Excise and others
Delhi High Court · (1982) 21 DLT 99 : (1982) 10 ELT 247
High Courts25 Sept 1981
Satya Vir Singh and Others Vs Union of India and Others
Delhi High Court · (1981) ILR Delhi 713 : (1982) LabIC 663
High Courts25 Sept 1981
Bhoomitra Sharma Vs Dev Raj Sood and Others
Delhi High Court · (1982) ILR Delhi 440
High Courts24 Sept 1981
Additional Commissioner of Income Tax Vs William Land
Delhi High Court · (1982) 8 TAXMAN 115
Income Tax Act, 1961 — Section 10(6)(vii), 10(6)(vii)(a)(ii)
High Courts24 Sept 1981
Prominent Motors (India) Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1983) 35 CTR 175 : (1983) 140 ITR 326 : (1982) 8 TAXMAN 181
High Courts23 Sept 1981
Madhubala Gupta Vs The Commissioner of Police and Others
Delhi High Court · (1981) 20 DLT 399
High Courts22 Sept 1981
Indian Glass Agency Vs Commissioner of Income Tax
Delhi High Court · (1982) 26 CTR 394 : (1981) 2 ILR Delhi 894 : (1982) 137 ITR 245 : (1982) 8 TAXMAN 14
High Courts22 Sept 1981
Sudsons Construction Co. Vs Addl. Commissioner of Income Tax, New Delhi
Delhi High Court · (1983) 140 ITR 634 : (1982) 10 TAXMAN 205
High Courts18 Sept 1981Dismissed
Miss Kailash Mehta and others Vs Municipal Corporation Delhi
Delhi High Court · AIR 1982 Delhi 59
Constitution of India, 1950 — Article 14
High Courts17 Sept 1981
Addl. Commissioner of Income Tax, New Delhi Vs Indian Drugs and Pharmaceuticals Ltd.
Delhi High Court · (1983) 141 ITR 134 : (1982) 9 TAXMAN 95
High Courts17 Sept 1981
Bal Krishan Julka Vs K.L. Verma
Delhi High Court · AIR 1982 Delhi 19 : (1981) 20 DLT 383 : (1981) 2 DRJ 254
High Courts17 Sept 1981
Harprashad and Co. Ltd. Vs Allahabad Bank
Delhi High Court · AIR 1983 Delhi 280 : (1983) 54 CompCas 407 : (1981) ILR Delhi 575
High Courts16 Sept 1981
Mahesh Chander Vs Dershan Kaur
Delhi High Court · (1982) 21 DLT 36 : (1982) RLR 52