High Courts15 May 1979
Durga Chand Kaushish and Another Vs Union of India and Others
Delhi High Court · AIR 1979 Delhi 249 : (1979) 2 ILR Delhi 730
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,935 of 6,091
High Courts14 May 1979
Vijay Kumar Vs State Ramesh Vs State
Delhi High Court · (1980) 17 DLT 9 : (1980) RLR 203
High Courts09 May 1979
Palam Potteries Vs Commissioner of Sales Tax, Delhi Administration and Another
Delhi High Court · (1980) 45 STC 147
High Courts09 May 1979
Devindar Kishore Mehra Vs Official Liquidator and Others
Delhi High Court · (1980) 50 CompCas 699 : (1979) 16 DLT 150
High Courts07 May 1979Allowed
Bharat Commerce of Industries Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1979) CENCUS 447 : (1979) 4 ELT 527
High Courts07 May 1979
Satyapal Vs Amar Singh and Others
Delhi High Court · (1979) 16 DLT 28 : (1979) RLR 443
High Courts04 May 1979
Kewal Ram Mool Chand Anand and Others Vs S.N. Kapoor and Others
Delhi High Court · (1979) 16 DLT 93
High Courts04 May 1979
Shrik R. Raghavan Vs Union of India and Others
Delhi High Court · (1979) ILR Delhi 1 : (1979) LabIC 1294 : (1980) 1 LLJ 463
High Courts03 May 1979
D.L.F. United Pvt. Limited Vs Union of India Union of India Vs D.L.F. United Pvt. Limited
Delhi High Court · (1979) ILR Delhi 771
High Courts02 May 1979
L.R. Sharma Vs Delhi Administration and Others
Delhi High Court · (1979) ILR Delhi 340
High Courts30 Apr 1979
Lieut Swaran Singh Bhindra Vs Surinder Kaur
Delhi High Court · (1979) 16 DLT 32