High Courts02 Dec 1981
M.D. Oswal Hosiery (Regd.) Vs Swami Krishna Nand Govinda Nandbhagwat Dham Ashram Trust
Delhi High Court · (1982) 21 DLT 174 : (1982) ILR Delhi 820
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,933 of 6,144
High Courts01 Dec 1981
Dalam Chand Baid Vs Union of India and Others
Delhi High Court · (1982) CriLJ 747 : (1982) 21 DLT 144
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Customs Act, 1962 — Section 104
High Courts30 Nov 1981
Sushila Aggarwal Vs Vijay Kumar Aggarwal
Delhi High Court · AIR 1982 Delhi 272 : (1982) 3 DRJ 114
High Courts29 Nov 1981
S. Balbir Singh and Others Vs Rajni Kant, Settlement Commissioner and Others
Delhi High Court · (1983) 4 DRJ 287
High Courts25 Nov 1981
UDAY KAUSHISH (MINOR BY HIS MOTHER AND NATURAL GUARDIAN, MRS. SHEILA KAUSHISH) Vs COMMISSIONER OF WEALTH-TAX, DELHI-I, AND OTHERS.
Delhi High Court · (1982) 29 CTR 217 : (1982) 137 ITR 906
High Courts25 Nov 1981
Uday Kaushish (Minor by his Mother and Natural Guardian, Mrs. Sheila Kaushish) Vs Commissioner of Wealth Tax, Delhi-I and others
Delhi High Court · (1984) 16 TAXMAN 51
High Courts24 Nov 1981
Mehta Teja Singh and Co. (Agencies) and other Vs Globe Motors Ltd.
Delhi High Court · (1983) 54 CompCas 883 : (1982) 1 ILR Delhi 487
Arbitration Act, 1940 — Section 20, 20(4)Companies Act, 1956 — Section 294, 297, 314Limitation Act, 1963 — Article 137
High Courts24 Nov 1981
Nathu Vs Hukam Singh and Others
Delhi High Court · AIR 1983 Delhi 216 : (1982) 21 DLT 219 : (1982) 2 ILR Delhi 437 : (1982) RLR 260
High Courts23 Nov 1981
Indo-American Electricals Ltd. Vs M.L. Sharma
Delhi High Court · (1982) 21 DLT 102
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts23 Nov 1981
Anand Builoers and Another Vs Driplex Water Engineerin''g (P) Ltd.
Delhi High Court · (1982) ILR Delhi 269
High Courts20 Nov 1981
M/s. Bhilwara Synthetics Ltd., New Delhi Vs Delhi Hindustani Mercantile Association and others
Delhi High Court · AIR 1982 Delhi 155
Arbitration Act, 1940 — Section 12(2), 33, 5
High Courts19 Nov 1981
Addl. Commissioner of Income Tax Vs Madan Lal Jain and Sons.
Delhi High Court · (1983) 140 ITR 200
Income Tax Act, 1961 — Section 45(1), 48
High Courts19 Nov 1981
Additional Commissioner of Income Tax Vs Madan Lal Jain and Sons
Delhi High Court · (1982) 9 TAXMAN 126
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts18 Nov 1981Allowed
Udhav Dass Maharaj Rajardia Vs Rukmani Joshi and Others
Delhi High Court · (1982) ACJ 273
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 122
High Courts18 Nov 1981
Begum Hamid Ali Khan Vs B.H. Zaidi and Another
Delhi High Court · AIR 1982 Delhi 352 : (1982) 21 DLT 112 : (1982) 3 DRJ 62
High Courts18 Nov 1981
Commissioner of Income Tax, Delhi-I Vs Raunaq and Co. (P.) Ltd.
Delhi High Court · (1982) 9 TAXMAN 85
High Courts18 Nov 1981
Ishwar Singh Vs Commissioner of Police, Delhi and others
Delhi High Court · (1982) CriLJ 924 : (1982) RLR 27
High Courts18 Nov 1981
COMMISSIONER OF Income Tax, DELHI-I Vs RAUNAQ and CO. (P.) LTD.
Delhi High Court · (1983) 140 ITR 407